Andhra Pradesh High Court - Amravati
Shriram General Insurance Co. ... vs Mendyala Roopa Venkata Durga Rao ... on 21 June, 2021
A.
[ 3207 ]
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE TWENTY FIRST DAY OF JUNE,
TWO THOUSAND AND TWENTY ONE
: PRESENT:
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
sett EELELEENLEL IELTS UES
IA No. 2 OF 2019
iN
MACMA NO: 1200 OF 2019
Between: Mg
Shriram General Insurance Co. Ltd., rep. by its duly Constituted Attorney, D. No. 52-1/1-
1, Diviia Complex, Ring Road, Veterinary Colony, Vijayawada, Krishna District, Paticy
No. 447005/31/15/01 1474 Valid Up to. 21-01-2016
_..Petitioner/Appeliant
AND
4. Mendyala Roopa Venkata Durga Rao @ Venkata Durga Rao, S/o. Srinivasa
Rao, Hindu, Male, 49 Years, Loading and Unioading Coolie, Rio. H No, 8-81,
Thata Cheruvugattu, Gundugolanu Village, Bhimadole Mandal, West Godhavari
District.
_.Respondent/Claimant
2 Shaik Abdul Razak, S/o. Abdul Sikindar Basha, Muslim, Male, 29 years, Driver of
Lorry No. AP 05Y - 6189, Rfo. Ganapathi Centre, Nidadavole, W.G. Dt.
3. T. Suresh Kumar, S/o. Thrimurthulu, Hinds, Male, 46 years, Owner of the Lorry
No. AP O5Y - 6169, R/o. D. No. 4-403/5, Ramayyapeta, Kakinada, E.G. Dt.
4. Nunna Ram Babu, S/o. Mohanarao, Hindu, Male, 39 years, Driver cum Owner of
the Tractor and Trailer bearing No, AP OSE - 3942 and AP 7U - 0262, Rio.
D.No.11 - 7, Gundugolanu Village, Shimadolu Mandal, W.G. Dt.
5 HDFC Ergo General Insurance Co. Lid., rep by its Claim Manager, D. No. 6-3-
346/1, Opp. Jalagam Vengalarao Park, Road No. 4, 2°4 Floor, Banjara Hills,
Hyderabad - 34, Tractor Policy No. 2318200980993200000, Valid upto. 04-02-
2016 and Trailor policy No. 2354200980995600000. Valid upto. 04-02-2016.
_.Respondents/Respondents
Counsel for the Petitioner: SRI GUDI SRINIVASU .
Counsel for the Respondents: ----
Petition under Order XL! Rule 5 & Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition, the High Court may
be pleased to grant stay of operation of the decree and Judgment in M.V.O.P.No.28! of
2016 on the file of the Motor Accidents Claims Tribunal - cum- if Additional District
Judge, W.G, Eluru, Dated 3rd day of April, 2019, pending disposal of MACMA No. 1200
of 2019, on the file of the High Court.
The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.{The receipt of this order will be deemed to be the receipt of notice in the case).
The Court made the following
ORDER
"Heard learned counsel for the appellant and perused the record.
There shall be interim stay of operation of the decree and judgment dated
03.04.2019 in M.V.0.P.No.284 of 2016 on the file of the Motor Accidents Claims
Tribunal-cum-ll Additional District Judge, West Godavari, Eluru, on condition of
depositing half of the decretal amount along with proportionate interest and costs
nace aocomicarmanaerereecenerreroeen
within a period of Eight (08) weeks from today."
Sd/-M. SuryanadhaReddy
ASSISTANT REGISTRAR
TRUE COPY! Bo
For ASSISTANT.REGISTRAR
To,
. The Chairman, Motor Accidents Claims Tribunal-cum-It Additional District Judge,
West Godavari, Eluru
Mendyala Roopa Venkata Durga Rao @ Venkata Durga Rao, S/o. Srinivasa
Rao, Hindu, Male, 19 Years, Loading and Unloading Coolie, Rfo. H No. 8-84,
Thata Cheruvugattu, Gundugolanu Village, Bhimadole Mandal, West Godhavari
District.
Shaik Abdul Razak, S/o, Abdul Sikindar Basha, Muslim, Male, 29 years, Driver of
Lorry No. AP 05Y - 6169, R/o. Ganapathi Centre, Nidadavole, W.G. Dt.
T. Suresh Kumar, S/o. Thrimurthulu, Hindu, Male, 46 years, Owner of the Lorry
No. AP O5Y - 6169, R/o. D. No. 4-403/5, Ramayyapeta, Kakinada, E.G. Dt.
Nunna Ram Babu, S/o. Mohanarao, Hindu, Male, 39 years, R/o. D.No.11 - 7,
Gundugolanu Village, Bhimadolu Mandal, W.G. Dt.
The Claim Manager, HDFC Ergo General Insurance Co. Lid., D. No. 6-3-346/1,
Opp. Jalagam Vengalarao Park, Road No. 7, 2° Floor, Banjara Hills, Hyderabad
~ 34, (2 to 6 By RPAD)
7. One CC to Sri Gudi Srinivasu, Advocate [OPUC]
8. One spare copy
SP
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HIGH COURT
DATED:21/06/2021
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ORDER
IA No. 2 OF 2019
IN
MACMA.No.1200 of 2019
INTERIM STAY
Drafted by: SP
A. HO
