Andhra Pradesh High Court - Amravati
Shriram General Insurance Co., ... vs Gorriparthi Venakteswra Rao Died on 21 June, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE TWENTY FIRST DAY OF JUNE
TWO THOUSAND AND TWENTY ONE
:PRESENT:
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
iA No. 1 OF 2019
IN
MACMA NO: 1042 OF 2019
Between: oP
M/s.Shriram General Insurance Co., Ltd., rep., by its Branch Manager, Branch
office, D. No.11/1157, Shri Building, Chemmanagiripet, Machilipatnam, Krishna
District. : -
. APPELLANT/IRESPONDENT NO.2
AND "
. Goriparthi Venakteswara Rao (DIED).
2. Smt. Goriparthi Dhanalakshmi, W/o. Venkateswara Rao, Hindu, Female, Age 46
years, R/o. Bollapadu Village, Chantasala Mandal, Krishna District, presently
residing at Musthakapet, Machilipatnam, Krishna District.
3. ssum. Goriparthi Durga Bhavani, D/o. Venkateswara Rao, Hindu, Female, Age 26
years, R/o. Bollapadu Village, Chantasala Mandal, Kristina District, presently
residing at Musthakapet, Machilipatnam, Krishna District.
4. Kum. Goriparthi Naga Mallika, D/o. Venkateswara Rao, Hindu, Female, Age 25
years, R/o. Bollapadu Village, Chantasala Mandal, Krishna District, presently
residing at Musthakapet, Machilipatnam, Krishna District.
Kum. Goriparthl Ramadevi, D/o. Venkateswara Rao, Hindu, Female, Age 24
years, R/o. Boilapadu Village, Chantasala Mandal, Krishna District, presently
residing at Musthakapet, Machilipatnam, Krishna District. ee
6. Smt. Goriparthi Durgamma, W/o. Nancharaiah, Hindu, Female, Age 71 years,
R/o, Bollapadu Village, Chantasala Mandal, Krishna District, presently residing at
Musthakapet, Machilipatnam, Krishna District. (petitioners 2 to 6 are added as
LRs of the deceased 1* petitioner as per order in IA.No.560/2017 dated
06.12.2017)
meh,
nr
. RESPONDENTS/PETITIONERS
?. Borra Balaji, S/o. Gantalu, Hindu, Male, Age 32 years, Owner-cum-Driver of
Crime vehicle, R/ D No .29 (170-115, Amruthapuram, inugudurupet,
Machiipatnam, Krishna District
. RESPONDENT/RESPONDENT
Counsel for the Petitioner <SRi P B NARASIMHA MURTY
Counsel for the Respondents: ---
Fetition under Section 151 CPC praying that in the circumstances stated in the
affidavit fled In support of the petition, the High Court may be pleased to grant stay of
operation of the decree and Judgment in M.\V.0.P.No.21 of 2014 on the file of the Motor
Vehicle Accident Claims Tribunal - cum - Principal District Judge, Machilipatnam, Dated
26" day of March 2019, pending disposal of MACMA No. 1042 of 2019, on the file of the
High Court.
The court while directing issue of notice to the Respondents herein to shaw
cause as to why this application should not be complied with, made the following
arder,(The receipt of this order wil! be deemed to be the receipt of notice in the case).
The Court made the following
ORDER: /
"Heard the learned counsel for the petitioner and perused the material on
record,
There shail be interim stay of operation of the decree and judgment dated
26.3.2019 in M.V.0.P.No.21 of 2014 on the file of the Motor Vehicle Accident
Claims Tribunal-cum-Principal Distriet Judge, Krishna District, Machilipatnam on
condition of depositing 50% of the decretal amount along with proportionate
s
&
interest and costs within a period of eight (8) weeks from today."
To,
MN
MSB
Sdi- V.SATYANARAYANA
ASSISTANT.REGISTRAR
TRUE COPY! ix
For ASSISTANT REGISTRAR
_ The Chairman, Motor Vehicle Accident Claims Tribunal - cum - Principal District
Judge, Machilipatnam, Krishna District.
Smt. Goriparthi Dhanalakshmi, W/o. Venkateswara Rao, R/o. Bollapadu Village,
Chantasala Mandal, Krishna District, presently residing at Musthakapet,
Machilipainam, Krishna District.
Kum. Goriparthi Durga Bhavani, D/o. Venkateswara Rao, R/o. Bollapadu Village,
Chantasala Mandal, Kristina District, presently residing at Musthakapet,
Machilipatnam, Krishna District.
Kum. Goriparthi Naga Mallika, D/o. Venkateswara Rao, R/o. Bollapadu Village,
Chantasala Mandal, Krishna District, presently residing at Musthakapet,
Machilipatnam, Krishna District.
Kum. Goriparthi Ramadevi, D/o. Venkateswara Rao, R/o. Bollapadu Village,
Chantasaia Mandal, Krishna District, presently residing at Musthakapet,
Machilipatnam, Krishna District.
_ Smt. Goriparthi Durgamma, W/o. Nancharaiah, R/o. Bollapadu Vilage,
Chantasala Mandal, Krishna District, presently residing at Musthakapet,
Machilipatnam, Krishna District.
_ Borra Balaji, S/o. Gantalu, R/o. D No .29 / 170-115, Amruthapuram,
inugudurupet, Machilipatnam, Krishna District(2 to 7 By RPAD)
One CC to Sri. P B Narasimha Murty, Advocate [OPUC]
One spare copy.
'HIGH COURT
DEV, J
DATED:24/06/2021
ORDER
ANo. 1 OF 2019
NO
MACMA.No.1042 of 2019
INTERIM STAY
