Edupuganti Swetha vs Kodali Jagadeeswararao
2021 Latest Caselaw 2022 AP

    
  

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI..

THURSDAY ,THE SEVENTEENTH DAY OF JUNE,
TWO THOUSAND AND TWENTY ONE
-PRESENT:
THE HONOURABLE SRI JUSTICE C.PRAVEEN KUMA
AND
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN

[A No. 1 OF 2021
iN
AS NO: 160 OF 2021

Between:

1.

Edupuganti Swetha, (Defendant No.3) W/o. Nagendrasai Mukharjee, Aged about
38 Years, House Wife, R/o. D.No. 54-13/30/3, Sai Sowdha Apartment, Srinagar
Bank Colony, Route No. 5, Vijayawada, Krishna District, Andhra Pradesh.
Vamulapalli Savithri, (Defendant No.4) W/o. Nagabhushanam, aged about 65
years, R/o. D.N0.41-5/1-2, Garikapativari Veedhi, Krish_nalanka, Vijayawada,
Andhra Pradesh.
Vemulapaili Nagabhushanam, (Defendant No.6) S/ 0. Venkateswararao Aged
about 75 Years, Occ Business, R/o. D.No.41-5/1-3, Garikapativari Veedhi,
Krishnalanka, Viiayawada -13, Krishna District, Andhra Pradesh.
. Appellants/Defendant No. 3, 4&6
(Appellants in AS 160 OF 2021
on the file of High Court)
AND

. Kodali Jagadeeswararao, S/o. Late Satyanarayana, Aged about 77 Years, R/o.

Kodalivari Veedhi, Patamata, Vijayawada, Krishna District, Andhra Pradesh.
(Plaintiff No.1)
Smt. Godugunuri Srivaili, W/o. Srinivasa Rao, aged about 42 Years, House wife,
Represented by her registered GPA. Holder & Mother Smt. Jyothi,
Wio Jagadeeshwarao, aged about 64 Years, House wife, R/o. D.No. 67-3-13,
Kodalivari Street, Patamata, Vijayawada, Krishna District, A.P. (Added'as per
orders in |A. No. 802 of 2016 dated 03.10.2017) (Plaintiff No.2)
_. Respondents/Plaintiffs
Potiuri Lavanya, (Defendant No.1) W/o. Gutta Srikar, Aged about 38 Years, R/o.
D.No. 41-5/1-3, Garikapativari Veedhi, Krishnalanka, Vijayawada -13, Krishna
District, Andhra Pradesh.
Potlutu Sudharani, (Defendant No.2)VW/o. Meka Amarendra, aged about 40
years, R/o. D.No. 41-5/1-3, Krishnalanka, Vijayawada.
Garikapati Subhash Chandra Bose (Died) (Defendant No.5) S/o. Subbayya,
Hindu, R/o. D.No. 54-13-303, Srinivasa Nagar, Bank Colony, Saisowdha
Apartment, Bus Rout No.5, Vijyawada, Krishna District, Andhra Pradesh.
(Amended as per docket orders dated 20.02,2018)
Potluri Madhusudhan Rao, (Defendant No.7) R/o. D.NO, 41-5/1-3, Garikapativari
Veedhi Krishnalanka, Vijayawada, Andhra Pradesh.
V. Yudukondalu, (Deendant No.8) R/o. D.No. 41-5/1-4, Garikapativari Veedhi,
Krishnalanka, Vijayawada, Andhra Pradesh
.. Respondents
(Respondents in-do-)

Counsel for the Petitioners :Sri Raviteja Padiri
Counsel for the Respondents :-----

Petition under Section 151 CPC praying that in the circumstances stated in the

affidavit filed herein, the High Court may be pleased to suspend the Judgment and
Decree dt.23-03-2020 passed in O.S.No.281 of 2010 on the file of the XIII Additional
District Judge, Vijayawada, including the execution petition, pending disposal of AS No.
160 of 2021, on the file of the High Court.
 

 

 

The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).

ORDER:

Issue notice to the respondents.

Learned counsel for the petitioners is permitted to take out personal notices to respondents by RPAD and file proof of service.

Post on 21-07-2021.

Having regard to the facts in issue, status que obtaining as on today shall be maintained in all respects with regard to the schedule property in dispute till further orders.

Sdi- B. Chitti Joseph

ASSISTANT REGISTRAR TRUE COPY BY a a For ASSISTANT REGISTRAR To,

1. The Xlll Additional District Judge, Vijayawada, Krishna District

2. Kodali Jagadeeswararao, S/o. Late Satyanarayana, Aged about 77 Years, R/o. Kodalivari Veedhi, Patamata, Vijayawada, Krishna District, Andhra Pradesh.

3. Smt. Jyothi W/o. Jagadeeshwarao, G.P.A. Hoider & Mother for Smt. Godugunuri Srivalli, W/o. Srinivasa Rao, R/o. D.No. 67-3-13, Kodalivari Street, Patamata, Vijayawada, Krishna District, A-P.

4. Potluri Lavanya, W/o. Gutta Srikar, R/o. D.No. 41-5/1-3, Garikapativari Veedhi, Krishnalanka, Vijayawada -13, Krishna District, Andhra Pradesh.

5. Potlutu Sudharani, W/o. Meka Amarendra, R/o. D.No. 41-5/1-3, Krishnalanka, Vijayawada.

§. Potluri Madhusudhan Rao, R/a. D.NO. 41-5/1-3, Garikapativari Veedhi Krishnalanka, Vijayawada, Andhra Pradesh.

7. V. Yudukondalu, R/fo. D.No. 41-5/1-4, Garikapativari Veedhi, Krishnalanka,

Vijayawada, Andhra Pradesh (Addressee Nos 2 to 7 by RPAD)

One CC to Sri. Raviteja Padiri Advocate [OPUC]

One spare copy

(© ©

Skm

HIGH COURT

CPK,J & BKM,J

DATED: 17/06/2021

NOTE: POST ON 21-07-2021

ORDER

IA. No. 1 of 2021 IN AS.No.160 of 2021

STATUS QUO