Andhra Pradesh High Court - Amravati
Aitha Kuppaswamy Madhu Babu, vs Aitha Mahalakshmi, on 16 June, 2021
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE SIXTEENTH DAY OF JUNE
TWO THOUSAND AND TWENTY ONE
'PRESENT:
THE HONOURABLE MS JUSTICE J. UMA DEVI
FIRST APPEAL NO: 187 OF 2021
Between:
Aitha Kuppaswamy Madhu Babu, S/o Late A.Kuppaswamy Naidu, Aged about 33
years, Residing at D.No.15-9, Chamanchipuram, Chittoor Town, Chittoor District.
. Appellant/Plaintiff
AND
. Aitha Mahalakshmi, W/o Late Anitha Gangadharam, Aged about 81 years,
Residing at D.No. 3-59, Bazar Street, Renigunta Post and Village, Renigunta
Mandal, Chittoor District.
V. Santhi @ V. Munemma, W/o 8. Varadarajulu, Aged about 60 years, Residing
at D.No. 4/77, Nethaji Suboshchandraboss Street, Arapakam Post and Village,
Valajapet Talug (maleminal) Vellore District, Tamilnadu.
S. Varadarajulu, S/o Sreeramult!, Aged about 89 years, Residing at D.No. 4/77,
Nethaji Suboshchandraboss Street, Arapakam Post and village, Valajapet Taluq
(maieminal), Vellore District, Tamilnadu.
A. Vinod Kumar, S/o Late A. Kuppaswamy Naidu, Aged about 29 years, Residing
at D.No.3-59, Bazar Street, Renigunta Post and Village, Renigunta Mandal,
Chittoor District.
V. Chandrasekhar, S/o Late V. Appaiah, Aged about 48 years, R/o. D.No.3-47,
Bazar Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
V. Gunasekhar, S/o Late V. Appaiah, Aged about 47 years, R/o. D.No. 3-47,
Bazar Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
Rajasekhar, S/o Late V. Appaiah, Aged about 44 years, R/o. D.No.3-47, Bazar
Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
.. .Respondents/Defendants
WHEREAS the Appellant above named through his Advocate Sri O Udaya
Kumar presented this Appeal Under Section 96 of CPC against Memorandum of Appeal
Suit being aggrieved by the Judgment and Decree passed in O.S No 135 of 2012 dated
15.07.2019 on the file of lV Additional District judge, Tirupati, Chittoor District,
AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri O Udaya Kumar, Advocate
for the Petitioner, directed issue of notice to the Respondents herein to show cause as
to why this FIRST APPEAL should not be admitted.
You viz:
1
2
Aitha Mahalakshmi, W/o Late Anitha Gangadharam, Residing at D.No. 3-59,
Bazar Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District,
V. Santhi @ V. Munemma, W/o S. Varadarajulu, Residing at D.No. 4/77, Nethaji
Suboshchandraboss Street, Arapakam Post and Vilage, Valajapet Talug
(maleminal) Vellore District, Tamilnadu.
S. Varadarajulu, S/o Sreeramult!, Residing at D.No. 4/77, Nethaji
Suboshchandraboss Street, Arapakam Post and village, Valajapet Talug
(maleminal), Vellore District, Tamilnadu,
A. Vinod Kumar, S/o Late A. Kuppaswamy Naidu, Residing at D.No.3-59, Bazar
Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
V. Chandrasekhar, S/o Late V. Appaiah, R/o. D.No.3-47, Bazar Street, Renigunta
Post and Village, Renigunta Mandal, Chittoor District,
V. Gunasekhar, S/o Late V. Appaiah, R/o. D.No. 3-47, Bazar Street, Renigunta
Post and Village, Renigunta Mandal, Chittoor District.
Rajasekhar, S/o Late V. Appaiah, R/o. D.No.3-47, Bazar Street, Renigunta Post
and Village, Renigunta Mandal, Chittoor District.
are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the memorandum
of grounds filed therewith (copy enclosed} this FIRST APPEAL should not be admitted,
on or before 23.07.2021, on which date the case stands posted for hearing.
The Court made the following;
ORDER:
"Notice to the respondents.
Post on 23.07.2021.
Learned counsel for the appellant is also permitted to take out personal
notices to the respondents by R.P.A.D and file proof of service."
Sdi/- T. MADHAVI.
ASSISTANT REGISTRAR
TRUE COPY// * a
PX oy
Laer
et
For ASSISTANT REGISTRAR
Ta,
1. Aitha Mahalakshmi, W/o Late Anitha Gangadharam, Residing at D.No. 3-59,
Bazar Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
2, V. Santhi @ V. Munemma, W/o S. Varadarajulu, Residing at D.No. 4/77, Nethaji
Subashchandraboss Street, Arapakam Post and Village, Valajapet Taluq
(maleminal) Vellore District, Tamilnadu,
3. S&S. Varadarajulu, S/o Sreeramult!l, Residing at D.No. 4/77, Nethaji
Suboshchandraboss Street, Arapakam Post and village, Valajapet Talug
(maleminal), Vellore District, Tamilnadu.
4. A. Vinod Kumar, S/o Late A. Kuppaswamy Naidu, Residing at D.No.3-59, Bazar
Street, Renigunta Post and Village, Renigunta Mandal, Chittoor District.
5. V. Chandrasekhar, S/o Late V. Appaiah, R/o. D.No.3-47, Bazar Street, Renigunta
Post and Village, Renigunta Mandal, Chittoor District.
6. V. Gunasekhar, S/o Late V. Appaiah, R/o. D.No. 3-47, Bazar Street, Renigunta
Post and Village, Renigunta Mandal, Chittoor District.
7. Rajasekhar, S/o Late V. Appaiah, R/o. D.No.3-47, Bazar Street, Renigunta Post
and Village, Renigunta Mandal, Chittoor District. (1 to 7 by RPAD)
8. One CC to Sri. O Udaya Kumar, Advocate [OPUC]
9, One spare copy.
HIGH COURT
JUD,J
DATED: 16/06/2021
ORDER
POST ON 23.07.2021
NOTICE BEFORE ADMISSION
AS.No.187 of 2021
