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K.Konda Reddy vs M.Anki Reddy,
2021 Latest Caselaw 1999 AP

Citation : 2021 Latest Caselaw 1999 AP
Judgement Date : 15 June, 2021

Andhra Pradesh High Court - Amravati
K.Konda Reddy vs M.Anki Reddy, on 15 June, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
TUESDAY, THE FIFTEENNTH DAY OF JUNE, TWO THOUSAND AND TWENTY ONE...
: PRESENT : PS
THE HONOURABLE SRI JUSTICE M. VENKATA RAMANA, :
LA.No. 1 of 2021
IN
S.A.No. 236 of 2021
Between:-
1.K. Konda eddy, S/o. Late K. Doraswamy Reddy
2.K. Giridhar Reddy, S/o. K. Konda Reddy
3.K. Pattabhi Reddy, S/o. K. Konda Reddy.
..Petitioners/Appellants
(Appellants in S.A.No. 236 of 2021
on the file of High Court)
AND
M. Anki Reddy, S/o. Late M. Peddaswamy Reddy, R/o. at Maredupalli
Village, Etter? Post, G.D. Nellore Mandat, Chittoor District. .
...Respondent/Respondent
(Respondent in-do-)
Counsel for the Petitioners : SRI HARINTH REDDY SOMA
Counsel for the Respondent
Petition under Section 151 of C.P.C., praying that in the circumstances
stated in the affidavit filed herein, the High Court may be pleased to
suspend the operation of the Judgment and Decree dt : 24-01-2020 in
A.S.No. 49 of 2016 on the file of the Principal District Judge, Chittoor
confirming the Judgment and Decree dated 09-02-20216 in O.S.No, 38 of
2011 on the file of the { Additional Junior Civil Judge, Chittoor, pending
disposal of $.A.No.236 of 2021 on the file of the High Court.

The Court while directing issue of notice to the Respondent herein to
show cause as to why this application should not be complied with, made
the following order. (The receipt of this order will be deemed to be the
receipt af notice in the case)

ORDER:-~
"Heard.

 

There shall be interim stay of operation of the decree and judgment
dated 09.02.2016 in O.S.No.38 of 2011 on the file of the Court of
learned | Additional Junior Civil Judge, Chittoor, confirmed in
A.S.No.49 of 2016 by the learned Principal District Judge, Chittoor by
the judgment and decree dated 24.01.2020 until further orders,
subject to the petitioners depositing the costs awarded by both the
Courts below, within four weeks from today.

Notice."

Sd/- M. SURYANADHA REDDY,
ASSISTANT REGISTRAR
//TRUE COPY// aoe

oie
o

 

for ASSISTANT REGISTRAR
Ta
1.The Principal District Judge, Chittoor.
2.The { Additional Junior Civil Judge, Chittoor.
3.M. Anki Reddy, S/o. Late M. Peddaswamy Reddy, R/o. at Maredupalli
Village, Etteri Post, G.D. Nellore Mandal, Chittoor District..
(Addressees No. 3 BY RPAD)
4.One CC to Sri HARINTH REDDY SOMA, Advocate (OPUC)
5.One Spare Copy.
TKK

 
   
  
 

HIGH COURT
wvR

DATED: 15-06-2021

ORDER

LA.No. 1 of 2021 : iN S.A.No. 231 of 2021

INTERIM STAY AND NOTICE

 
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