Remalli Vara Prasad Rao vs Remalli Chowdary Died
2021 Latest Caselaw 2766 AP

Citation : 2021 Latest Caselaw 2766 AP
Judgement Date : 30 July, 2021

Andhra Pradesh High Court - Amravati

Remalli Vara Prasad Rao vs Remalli Chowdary Died on 30 July, 2021

Bench: D Ramesh

                     HIGH COURT OF ANDHRA PRADESH

      MAIN CASE No: C.R.P.No. 161 of 2021
                              PROCEEDINGS SHEET
Sl.                                                                        OFFICE
                                                                            NOTE
No.     DATE                             ORDER

                   DR,J
1.    30.07.2021
                          At request of learned counsel appearing for
                   the respondents, post after one week, to submit the

judgment copies, relied by him.

Interim order granted earlier, is extended by two (02) weeks.

________ DR, J Pnr

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