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C.R.Krishna vs State Of Andhra Pradesh
2021 Latest Caselaw 2706 AP

Citation : 2021 Latest Caselaw 2706 AP
Judgement Date : 28 July, 2021

Andhra Pradesh High Court - Amravati

C.R.Krishna vs State Of Andhra Pradesh on 28 July, 2021

Bench: D Ramesh

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No: W.P.No.9523 of 2021

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No NOTE.

7. 28.07.2021 DR,J

Learned Senior Counsel appearing on behalf of the petitioners, has submitted that he has filed reply affidavit along with Judgment copies in the Registry on 27-07-2021.

Officer is directed to verify and place it on record.

Post on 03-08-2021.

______ DR, J ARR

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