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Andhra Pradesh State Road ... vs Musunuri Subhashini,
2021 Latest Caselaw 2661 AP

Citation : 2021 Latest Caselaw 2661 AP
Judgement Date : 27 July, 2021

Andhra Pradesh High Court - Amravati
Andhra Pradesh State Road ... vs Musunuri Subhashini, on 27 July, 2021
Bench: Battu Devanand
                                        1


         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

               MAIN CASE No.: MACMA.No.385 of 2021

                               PROCEEDING SHEET

Sl.
                                            ORDER

No DATE

1. 27.07.2021 DEV, J MACMA.No.385 of 2021

Admit.

Notice.

___________ DEV, J I.A.No.1 of 2021

Heard the learned counsel for the petitioner/appellant and perused the material available on record.

There shall be interim stay of operation of the decree and judgment dated 20.10.2020 in M.V.O.P.No.609 of 2017 on the file of the Motor Vehicle Accident Claims Tribunal - cum - V Additional District Judge, SPSR Nellore District on condition of depositing 50% of the decretal amount along with proportionate interest and costs within a period of eight (8) weeks from today.

___________ DEV, J Note: Furnish C.C. tomorrow.

B/o.

KLPD

 
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