Subhakari Water Products, vs The State Of Andhra Pradesh
2021 Latest Caselaw 2565 AP

Citation : 2021 Latest Caselaw 2565 AP
Judgement Date : 23 July, 2021

Andhra Pradesh High Court - Amravati

Subhakari Water Products, vs The State Of Andhra Pradesh on 23 July, 2021

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE No.W.P.No.7389 of 2021

                                 PROCEEDING SHEET

Sl.                                                                      Office
                                         ORDER

No      DATE                                                             Note
7.    23.07.2021 RRR, J
                      Learned      counsel     for   the   petitioners
                submit     that   he     has   received the    papers

submitted by the learned Government Pleader, relating to the action taken against manufacturers of packaged drinking water who are conducting business without proper BIS certification.

He seeks time to verify the same and place necessary Judgments before this Court.

Post on 03.08.2021.

_________ RRR, J

SDP

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