Indian Oil Corporation Limited vs M/S Pullareddy Service Center
2021 Latest Caselaw 2476 AP

Citation : 2021 Latest Caselaw 2476 AP
Judgement Date : 19 July, 2021

Andhra Pradesh High Court - Amravati

Indian Oil Corporation Limited vs M/S Pullareddy Service Center on 19 July, 2021

                                                                              8
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.162 of 2020

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                          OFFICE
No.                                                                        NOTE


12    19.07.2021                (Through Video-Conferencing)

                       Heard Mr. L. Ravichander, learned senior counsel
                   assisted by Mr. Dominic Fernandes, learned counsel
                   appearing for the appellants.
                       Also heard Mr. N. Ashwani Kumar, learned counsel
                   appearing for the respondent.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

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