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Andhra Pradesh Southern Power vs Kampepalli Ramesh Babu
2021 Latest Caselaw 2475 AP

Citation : 2021 Latest Caselaw 2475 AP
Judgement Date : 19 July, 2021

Andhra Pradesh High Court - Amravati
Andhra Pradesh Southern Power vs Kampepalli Ramesh Babu on 19 July, 2021
                                                                                    12
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.418 of 2020

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                                OFFICE
No.                                                                              NOTE


 9    19.07.2021                 (Through Video-Conferencing)

                        Heard Mr. Y. Nagi Reddy, learned counsel for the
                   appellants.
                        Also heard Mr. Venkateswarlu Chakkilam, learned
                   counsel appearing for the respondent/writ petitioner.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J Nn

 
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