Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Nandiga Lakshmi Prasanna And 2 ... vs Geddam Vijaya Lakshmi And Another
2021 Latest Caselaw 2470 AP

Citation : 2021 Latest Caselaw 2470 AP
Judgement Date : 19 July, 2021

Andhra Pradesh High Court - Amravati
Nandiga Lakshmi Prasanna And 2 ... vs Geddam Vijaya Lakshmi And Another on 19 July, 2021
Bench: M.Venkata Ramana
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE NINETEENTH DAY OF JULY
TWO THOUSAND AND TWENTY ONE
>PRESENT:
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

1A No. 4 OF 2021
IN
SA NO: 234 OF 2021
Between:

 

1. Nandiga Lakshmi Prasanna, W/o Varahala Babu.
2. Nandiga Varahala Babu, S/o Sampadarao.
3. Kommabathula Subbarao, S/o China Saheb.

. .Petitioner/Appellants/Defendants 1 to 3
AND

1. Geddam Vijaya Lakshmi, W/o late Nageswararao aged about 69 Yrs. Hindu,
Inam R/o Chitticheruvu (v) H/o Inapuram. Mummidivaram. E.G. Dist.
2. Chittimenu Chayamani, W/o Ravisekhar, aged 37 Yrs. Hindu, House wife, R/o
_ Bantumilli (v). Katrenikona Mandal. E.G.Dist.
. ..Respondents/Plaintiff

Counsel for the Petitioner : Sri SRINIVASA RAO PAPPU
Counsel for the Respondent: ----

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant interim
suspension of the decree and judgment in dt.04.12.2010 in OS No.159/2005 on the file
of the Senior Civil Judge Court Amalapuram, pending disposal of SA No. 234 of 2021,
on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).
The Court made the following
ORDER:

"Heard.

interim stay of operation of decree in O.S.No.159 of 2005 on the file of the Court of learned Senior Civil judge, Amalapuram, dated 04.12.2010, confirmed in A.S. No.3 of 2011 dated 05.1.2019 on the file of the Court of learned fl Additional District Judge, East Godavari at Amalapuram, until further orders, subject to the appellants depositing the costs awarded by the Courts below, within four weeks from now, and notice."

Sd/-S.K.M.D RAFI ASSISTANT.REGISTRAR

TRUE COPY!/ EAL For ASSISTANT REGISTRAR

To

. pr

wns

AO

. The Senior Civil judge, Amalapuram, East Godavari District.

It Additional District Judge, East Godavari at Amalapuram.

Geddam Vijaya Lakshmi, W/o late Nageswararao aged about 69 Yrs. Hindu, Inam R/o Chitticheruvu (v) H/o Inapuram. Mummidivaram. E.G.Dist.

Chittimenu Chayamani, W/o Ravisekhar, aged 37 Yrs. Hindu, House wife, R/o Bantumilli (v). Katrenikona Mandal. E.G.Dist(RR 3 and 4 By RPAD)

One CC to Sri, Srinivasa Rao Pappu Advocate [OPUC]

One spare copy

HIGH COURT

MVRJ

DATED:19/07/2021

ORDER

[A No. 4 OF 2021 IN SA NO: 234 OF 2021

INTERIM STAY

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter