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The New India Assurance Co Ltd vs Smt.Aleti Anna Marry 3 Ors
2021 Latest Caselaw 2450 AP

Citation : 2021 Latest Caselaw 2450 AP
Judgement Date : 16 July, 2021

Andhra Pradesh High Court - Amravati
The New India Assurance Co Ltd vs Smt.Aleti Anna Marry 3 Ors on 16 July, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.660 of 2014

                          PROCEEDING SHEET

Sl.
                                     ORDER

No DATE Transferr 17 16.7.2021 CPK, J & BKM, J -ed to I/O folder before Judgment reserved. correction ___________ CPK, J AMD

___________ BKM, J AMD

 
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