Kadiyala Prasad vs Smt Kadiyala ...
2021 Latest Caselaw 2449 AP

          HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

  MAIN CASE: SECOND APPEAL No.303 of 2021

                                   PROCEEDING SHEET

  Sl.     Date                             ORDER                             OFFICE
  No.                                                                         NOTE

   1.

16.7.2021 MVR,J

Heard Sri C.Venkaiah, learned counsel for the appellant. Learned counsel has brought to

ll the notice of this Court that against the same

riraia decree and judgment, Second Appeal No.221 of 2021 was admitted on 14.6.2021 and is

cmom TT pending.

List this matter along with Second Appeal cee.c.o 77 No.221 of 2021, during the last week of July, 2021.

aannc ee!!

________ MVR,J nuu t t

vasu www.n. eeaa www Crr FF C PPDD PPDD FF C www Crr www.n. eeaa nuu t t aannc ee!! cee.c.o 77 cmom TT riraia ll