Y Penchalaiah vs The Government Of Andhra Pradesh,
2021 Latest Caselaw 2404 AP

Citation : 2021 Latest Caselaw 2404 AP
Judgement Date : 14 July, 2021

Andhra Pradesh High Court - Amravati

Y Penchalaiah vs The Government Of Andhra Pradesh, on 14 July, 2021

                                                                             2
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                        MAIN CASE: W.A. No.366 of 2021
                             PROCEEDINGS SHEET

Sl.     DATE                                ORDER                            OFFICE
No.                                                                           NOTE


                                 (Through Video-Conferencing)
3.    14.07.2021
                           Heard Mr. P.Nagendra Reddy, learned counsel for
                   the appellant/writ petitioner.
                           Also heard Ms.V.Sujatha, learned Government
                   Pleader for Forest appearing for the respondents.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM Sl. DATE ORDER OFFICE No. NOTE

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