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Bathula Balaji, Guntur Dt., vs State, Rep. Pp Thrmangalagiri ...
2021 Latest Caselaw 2402 AP

Citation : 2021 Latest Caselaw 2402 AP
Judgement Date : 14 July, 2021

Andhra Pradesh High Court - Amravati
Bathula Balaji, Guntur Dt., vs State, Rep. Pp Thrmangalagiri ... on 14 July, 2021
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.392 of 2014

                          PROCEEDING SHEET

Sl.
                                     ORDER

No DATE

14.7.2021 CPK, J & BKM, J

Judgment reserved.

___________ CPK, J

___________ BKM, J AMD

 
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