Dr.Koneru Vijayakumar vs Smt. Vadlamudi Rama Devi
2021 Latest Caselaw 2382 AP

        HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: SECOND APPEAL No.126 of 2012

                               PROCEEDING SHEET

Sl.     Date                              ORDER                              OFFICE
No.                                                                           NOTE

20.   13.7.2021   MVR,J

                        Heard Sri Sai Gangadhar Chamarty, learned
                  counsel for the respondent and also reply by Sri

P.Rajesh Babu, learned counsel for the appellant.

Reserved for judgment.

l ia ________ MVR,J

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