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Pedamalla Rambabu, Ambajipeta ... vs Staet, Rep Ci Of Police, ...
2021 Latest Caselaw 2379 AP

Citation : 2021 Latest Caselaw 2379 AP
Judgement Date : 13 July, 2021

Andhra Pradesh High Court - Amravati
Pedamalla Rambabu, Ambajipeta ... vs Staet, Rep Ci Of Police, ... on 13 July, 2021
Bench: C.Praveen Kumar, B Krishna Mohan
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.956 of 2013

                          PROCEEDING SHEET

Sl.
                                     ORDER

No DATE

13.7.2021 CPK, J & BKM, J

Judgment reserved.

___________ CPK, J

___________ BKM, J AMD

 
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