Citation : 2021 Latest Caselaw 2370 AP
Judgement Date : 13 July, 2021
(FRESH SHOW CAUSE NOTICE BEFORE ADMISSION}. IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATES TUESDAY, THE THIRTEENTH DAY OF JULY, - TWO THOUSAND AND TWENTY ONE : PRESENT: THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA SA NO: 910 OF 2011 Between: 1. Kandarpa Rama Krishna(Died). 2. Kandarpa Ramanamma, W/o Late Rama Krishna, Hindu, Household duties R/o D.No.26-1-66, Dasannapeta, Vizianagaram 3. Kandarpa Visweswara Rao, S/o Late Rama Krishna, Hindu, Household duties, R/o D.No.26-1-66, Dasannapeta, Vizianagaram 4. Kandarpa Srinivasa Rao, S/o Late Rama Krishna, Hindu, Household duties, R/o D.No.26-1-66, Dasannapeta, Vizianagaram (Appellants 2 to 4 are added as LRs of the deceased 1° Appellant) . .Appellants/Appellants/Defendarts AND 1. Kandarpa Vasudeva Rao (Died). 2. Kandarpa Nageswara Rao, S/o Late Venkata Ramana, Hindu, R/o D.No.29-44- 3/4, SBI Colony, Daba Gardens, Visakhapatnam 3. Kandarpa Prakasha Rao, S/o Late Venkata Ramana, Hindu, R/o D.No. 29-44- 3/4, SBI Colony, Daba Gardens, Visakhapatnam 4. Kandarpa Sarva Lakshmi, D/o Late Venkata Ramana, Hindu R/o DLNo. 29-44- 3/4, SBI Colony, Daba Gardens, Visakhapatnam 5. Kandarpa Radha, D/o Late Venkata Ramana, Hindu R/o D.No. 29-44-3/4, SBI Colony, Daba Gardens, Visakhapatnam 6. Kandarpa Parvathi, W/o Late Vasudeva Rao, Hindu R/o D.No. 29-44-3/4, SBI Colony, Daba Gardens, Visakhapatnam *, Kandarpa Sai Sudha, D/o Late Vasudeva Rao Hindu R/o D.No. 29-44-3/4, SBI Colony, Daba Gardens, Visakhapatnam 8. Kandarpa Venkata Ramya, D/o Late Vasudeva Rao Hindu R/o D.No. 29-44-3/4, SBI Colony, Daba Gardens, Visakhapatnam 7 9. Kandarpa Suryanarayana Murthy, S/o Late Vasudeva Rao R/o D.No. 9-1- 364/B/43, Gandhinagar Lunger House, Hyderabad 10. Inuganti Bhramaramba, W/o Prabhakar Rao Employee in Post Office R/o Vulli Veedhi, Vizianagaram - ..Respondents/ Respondents/Plaintiffs
WHEREAS the Appellants above named through their Advocate Sri MS R Subrahmanyam presented this Second Appeal under Section 100 CPC, against the order dated against the Judgement and decree dt.18-3-2011 in AS No.79 of 2006 on the file of | Additional District Judge, Vizianagaram confirming the Judgment and decree in OS No. 28 of 1999 on the file of the Senior Civil Judge, Vizianagaram dt. 1-9-2006
AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Si MSR Subrahmanyam, Advocate for the Petitioners, Sri M.Bala Subrahmanyam, learned counsel for the appellants that Sri K V Subrahmanya Narusu, learned Senior Counsel is appearing for the plaintiffs namely respondents 1 to 8, Sri P.Veerraju counsel is appearing for respondent No.9, directed issue of fresh notice to the Respondent No.1, herein to show cause as to why this SECOND APPEAL should not be admitted.
You viz:
Inuganti Bhramaramba, W/o Prabhakar Rao Employee in Post Office R/o Vulli Veedhi, Vizianagaram
are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the memorandum of grounds filed therewith (copy enclosed) this SECOND APPEAL should not be admitted.
The Court made the following: ORDER
"P.Veerraju, learned counsel is appearing for respondent No.9.
It is represented by Sri M.Bala Subrahmanyam, Jearned counsel for the appellants that Sri K V Subrahmanya Narusu, learned Senior Counsel is appearing for the plaintiffs namely respondents 1 to 8. It is informed by the learned counsel for the appellants that respondents 3 and 4 died.
Learned counsel for the appellants to file memo specifying the legal representatives of respondents 3 and 4 and if on record already.
Fresh notice to respondent No.10.
List after four weeks."
oO é
Sd/-T. Madhavi
HTRUE COPY -
) OFFICER
SECTIC
To, ~
1. Inuganti Bhramaramba, W/o Prabhakar Rao Employee in Post Office Ro Vulli
Veedhi, Vizianagaram (by RPAD- along with a copy of petition and memorandum
of grounds}
One CC to SriM S R Subrahmanyam, Advocate [OPUC]
One CC to Sri P Veerraju Advocate [OPUC]
One CC to Sri M.Bala Subrahmanyam Advocate [OPUC]
One spare copy
ak OW DN
SP
ASSIGY ANT, REGISTRAR
'HIGH COURT
MVRJ
DATED: 13/07/2021
LIST AFTER FOUR WEEKS
FRESH NOTICE BEFORE ADMISSION SA.No.910 of 2011
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