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K.Janaki Ramaiah vs S.Tirupatamma 3 Others
2021 Latest Caselaw 463 AP

Citation : 2021 Latest Caselaw 463 AP
Judgement Date : 29 January, 2021

Andhra Pradesh High Court - Amravati

K.Janaki Ramaiah vs S.Tirupatamma 3 Others on 29 January, 2021

Bench: B Krishna Mohan

          THE HON'BLE SRI JUSTICE B.KRISHNA MOHAN


                 SECOND APPEAL NO.123 OF 2002

JUDGMENT:

Learned counsel for the appellant is not present.

It is represented by the learned counsel for the 1st respondent

that the sole appellant died in this matter.

Recording the said submission, the Second Appeal is closed as

abated.

As a sequel, miscellaneous petitions pending, if any, in the

Second Appeal shall stand closed.

_______________________________ JUSTICE B.KRISHNA MOHAN 29.01.2021 mp

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