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Moparthy Poulos, vs Canara Bank,
2021 Latest Caselaw 425 AP

Citation : 2021 Latest Caselaw 425 AP
Judgement Date : 28 January, 2021

Andhra Pradesh High Court - Amravati

Moparthy Poulos, vs Canara Bank, on 28 January, 2021

Bench: M.Venkata Ramana

           THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                    APPEAL SUIT No.372 of 2000

JUDGMENT:

None represented the appellants, even though this matter is

listed under the caption 'for dismissal' to this day.

2. In the circumstances, this appeal is dismissed for

non-prosecution. No costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 28.01.2021 pab

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