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Dr.Kankipati Shanti Raju R/By Gpa vs K.Butchi Bangarayyamma 18 Others
2021 Latest Caselaw 423 AP

Citation : 2021 Latest Caselaw 423 AP
Judgement Date : 28 January, 2021

Andhra Pradesh High Court - Amravati
Dr.Kankipati Shanti Raju R/By Gpa vs K.Butchi Bangarayyamma 18 Others on 28 January, 2021
Bench: M.Venkata Ramana
             HON'BLE SRI JUSTICE M. VENKATA RAMANA

                         A.S.No.1702 of 1998

JUDGMENT:-

1.

It is represented by the learned counsel for the appellant

that this matter is settled outside the Court and requests permission to

withdraw the appeal.

2. Permission is granted and this appeal is dismissed as

withdrawn. Interim orders, if any, stand vacated. No costs.

3. As a sequel, Miscellaneous Petitions, if any pending, shall

stand closed.

___________________ M. VENKATA RAMANA, J 28.01.2021

bcj

 
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