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Polamarasetti Anand, ... vs State, Thrsho Kothavalasa Ps., ...
2021 Latest Caselaw 288 AP

Citation : 2021 Latest Caselaw 288 AP
Judgement Date : 21 January, 2021

Andhra Pradesh High Court - Amravati

Polamarasetti Anand, ... vs State, Thrsho Kothavalasa Ps., ... on 21 January, 2021

Bench: A V Sai

         THE HON'BLE SRI JUSTICE A.V.SESHA SAI

           CRIMINAL PETITION No.6699 OF 2013

ORDER:

When the matter is taken up, it is submitted by

Sri S.Venkat Sainadh, learned Special Assistant Public

Prosecutor that the present case ended in acquittal, vide

judgment dated 31.03.2016 passed in C.C. No.102 of 2013 on

the file of the learned Judicial Magistrate of the First Class,

Kothavalasa, Vizianagaram District.

Recording the above submission made by the learned

Special Assistant Public Prosecutor, the Criminal Petition

stands closed.

Miscellaneous petitions, if any pending in this case,

shall stand closed.

___________________ A.V.SESHA SAI, J

21-01-2021 siva

THE HON'BLE SRI JUSTICE A.V.SESHA SAI

CRIMINAL PETITION No.6699 OF 2013

Date: 21-01-2021

siva

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