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Mungara Malini, vs Mungara Bala Shankara Reddy,
2021 Latest Caselaw 242 AP

Citation : 2021 Latest Caselaw 242 AP
Judgement Date : 20 January, 2021

Andhra Pradesh High Court - Amravati

Mungara Malini, vs Mungara Bala Shankara Reddy, on 20 January, 2021

Bench: A V Sai

         THE HON'BLE SRI JUSTICE A.V.SESHA SAI

            CRIMINAL PETITION No.710 OF 2014

ORDER:

When the matter is taken up, it is submitted by

Sri S.Venkat Sainadh, learned Special Assistant Public

Prosecutor, that the trial Court acquitted the petitioner, vide

judgment dated 06.11.2019 passed in C.C. No.151 of 2011 on

the file of the Court of III Additional Judicial Magistrate of the

First Class, Nellore.

Recording the above submission made by the learned

Special Assistant Public Prosecutor, the Criminal Petition

stands closed.

Miscellaneous petitions, if any pending in this case,

shall stand closed.

___________________ A.V.SESHA SAI, J

20-01-2021 siva

THE HON'BLE SRI JUSTICE A.V.SESHA SAI

CRIMINAL PETITION No.710 OF 2014

Date: 20-01-2021

siva

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