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N Sarun Roja vs N Rambabu
2021 Latest Caselaw 200 AP

Citation : 2021 Latest Caselaw 200 AP
Judgement Date : 19 January, 2021

Andhra Pradesh High Court - Amravati

N Sarun Roja vs N Rambabu on 19 January, 2021

Bench: M.Venkata Ramana

         THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

          CIVIL MISCELLANEOUS APPEAL No.72 of 2019


JUDGMENT:

Learned counsel for the appellant seeks permission to

withdraw this appeal.

2. Permission is accorded.

3. Accordingly, this Civil Miscellaneous Appeal is dismissed as

withdrawn. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 19.01.2021 pab

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