Citation : 2021 Latest Caselaw 177 AP
Judgement Date : 19 January, 2021
:PRESENT: THE HONOURABLE SRI JUSTICE M.GANGA RAO IA No. 1 OF 2015 (W.P.M.P.No.20085 OF 2015) IN WP NO: 15418 OF 2015 Between: M/s.ECE Industries Ltd, A Company incorporated under the Companies act 1956, Having its Registered Office at ECE House, 28-A, Kasturba Gandhi Marg, New Delhi- 110001. Branch office at Ashok Marg, Sanath Nagar, Hyderabad. Rep. by Sri R.Mohan Reddy, S/o Penta Reddy, Aged 60 years, Occ: Deputy General Manager, Hyderabad. ...Petitioner(s) (Petitioner in WP 15418 OF 2015 on the file of High Court) AND 1. The State of Andhra Pradesh, Rep.by.its. Prinicipal Secretary, Stamps and Registrations Department Secretariat Buildings, Hyderabad. 2. The District Registrar, Visakhapatnam District, Visakhapatnam 3. The Commissioner and Inspector General, Stamp and Registration Department, 5-3-953, Registration Bhavan, 2nd and 3rd Floor, Nizamshahi Road, Osmangunj, M.J. Market, Hyderabad - 500001. 4. The District Inspector General of Stamps and Registration, Visakhapatnam, Visakhapatnam. 5. Nethinti Chenchu Naidu, S/o Ramaiah, Aged 46 years, R/o door No. 13-9-21/20, Manguvaru Gardens, Srikakulam town. 6. Smt Aarangi Hemalatha, W/o Ramachandrarao, Aged 50 years resident of Door No. 2-2-31, Kamarajamma Veedhi, Lsilipuram, Srikakulam Town. 7. Bagadi Lakshmi Narayana, S/o late Neelaiah Aged 73 years, R/o door no 14- 667, Murali Mohan Nagar, Palakonda, Srikakulam District . 8. Gandi Demudu, S/o Appalanaidu, aged 50 years, R/o Door no 1- 278/A, Mallunaidu Palem Village, Sabbavaram Madalam Visakhaptnam District. 9. Sri. Netinti Appanna, S/o. Ramayya, Aged 50 years, D.No.11-9-12, Manguvaipeta, H/o. Srikurmam, Srikakulam District. 10. Sri. Arangi Chakravarthy, S/o. Ramachandra Rao, Aged 26 years,.D.No.2-2-31, Kamarajamma Street, Near Old Employment, Illisipuram, Srikakulam District. 11.Sri Bagadi Venkata Ramana Murthy, S/o Lakshminarayana, Aged 42 years, D.No.14-657, M.M.Nagar, Palakonda, Srikakulam District. 12.Sri Gandi Radha Krishna, S/o Appala Naidu, Aged 40 Years, D.No.1-278/A, Mallunaidupalem, Sabbavaram Mandal, Visakhapatnam District. 13.Bokam Srinivas, S/o. Yerri Naidu, Aged 39 years, D.No.4-93, Muthyamamba Colony, B.C.Colony, Near Muthyamamba Tempple, Vepaguntd, Pendurthi, Visakhapatnam-47. 14.Sri. Kondaka Appa Rao, S/o. Satyam, Aged 54 years, D.No. 14-3-21/A. Badhurlapeta, Near Collector Office, Srikakulam. 15. Sri. Bagadhi Kmeswara Rao, S/o Tatayya, Aged 56 years. Document Writer, D.No. 36-92-198/1, Alluriseetharamaraju Nagar, Barma Camp, Kancharapalam Area, Visakhapatnam. ...Respondent(s) (Respondents in-do-) Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the petition, the High Court may be pleased to direct the respondents 2 to 4 to forthwith keep the GPAs bearing numbers 643 of 2015, 644 of 2015, 645 of 2015 and 646 of 2015, in abeyance duly instructing its official not to act upon the same any further while causing corrections in the records, pending disposal of WP No. 15418 of 2015, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in support thereof and the order of the High Court dated 03.06.2015 made in W.P.No.15418 of 2015 and upon hearing the arguments of Sri.A.Chandra Shaker Advocate for the Petitioner and of GP for Stamps & Registration for Respondent Nos.1 to 4, the Court made the following: ORDER:
On the last occasion i.e., on 17.12.2020, Sri S.Srinivasa Rao, learned counsel, stated that he is going to file vakalat along with the counter but so far, no vakalat is filed. Today also, he sought time.
This Court is not inclined to grant further time.
Following the judgment in Captain Paida Janardhana Reddy and another vs.State of Andhra Pradesh, rep. by its Commissioner & Inspector General, Registration & Stamps Department [2020 SCC OnLine AP 757 : (2020)2 ALD 179: (2020) 3 ALT 1], there shall be interim direction as prayed for.
a
Sd/-G.SrinivasaReddy ASSISTANT REGISTRAF
tev) (TRUE COPYI/ sechin OFFICER
Fr aw TO PINAR To,
1. The Principal Secretary, Stamps and Registrations Department, State of Andhra Pradesh, Secretariat Buildings, Hyderabad.
2. The District Registrar, Visakhapatnam District, Visakhapatnam
3, The Commissioner and Inspector General, Stamp and Registration Department, 5-3- 953, Registration Bhavan, 2nd and 3rd Floor, Nizamshahi Road, Osmangunj, M.J. Market, Hyderabad - 500001.
4. The District Inspector General of Stamps and Registration, Visakhapatnam, Visakhapatnam.
5. Nethinti Chenchu Naidu, S/o Ramaiah, R/o door No. 13-9-21/20, Manguvaru Gardens, Srikakulam town.
6. Smt Aarangi Hemalatha, W/o Ramachandrarao, resident of Door No. 2-2-31, Kamarajamma Veedhi, Lsilipuram, Srikakulam Town.
7. Bagadi Lakshmi Narayana, S/o late Neelaiah, R/o door no 14-667, Murali Mohan Nagar, Palakonda, Srikakulam District .
8. Gandi Demudu, S/o Appalanaidu, R/o Door no 1- 278/A, Mallunaidu Palem Village, Sabbavaram Madalam Visakhaptnam District.
9. Sri. Netinti Appanna, S/o. Ramayya, D.No.11-9-12, Manguvaipeta, H/o. Srikurmam, Srikakulam District.
10. Sri. Arangi Chakravarthy, S/o. Ramachandra Rao, D.No.2-2-31, Kamarajamma Street, Near Old Employment, Illisipuram, Srikakulam District.
11. Sri Bagadi Venkata Ramana Murthy, S/o Lakshminarayana, D.No.14-657, M.M.Nagar, Palakonda, Srikakulam District.
12. Sri Gandi Radha Krishna, S/o Appala Naidu, D.No.1-278/A, Mallunaidupalem, Sabbavaram Mandal, Visakhapatnam District.
13. Bokam Srinivas, S/o. Yerri Naidu, D.No.4-93, Muthyamamba Colony, B.C.Colony, Near Muthyamamba Tempple, Vepagunta, Pendurthi, Visakhapatnam-47.
14. Sri. Kondaka Appa Rao, S/o. Satyam, D.No. 14-3-21/A. Badhurlapeta, Near Collector Office, Srikakulam.
15. Sri. Bagadhi Kmeswara Rao, S/o Tatayya, Document Writer, D.No. 36-92-198/1, Alluriseetharamaraju Nagar, Barma Camp, Kancharapalam Area, Visakhapatnam. (1 to 15 By RPAD)
16. One CC to SRILA.CHANDRA SHAKER Advocate [OPUC]
17. One CC to Sri S.Srinivasa Rao, Advocate (OPUC)
18. Two CCs to GP for Stamps & Registration, High Court Of Andhra Pradesh. [OUT]
19. One spare copy
HIGH COURT
MGRJ
DATED:19/01/2021
NOTE: POST ON 28.01.2021
ORDER
|.A.NO.1 OF 2015 (W.P.M.P.No.20085 OF 2015)
IN
WP.No.15418 of 2015
INTERIM DIRECTION
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