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Kuraba Subramanyam, vs Pasupuleti Yellaiah,
2021 Latest Caselaw 161 AP

Citation : 2021 Latest Caselaw 161 AP
Judgement Date : 18 January, 2021

Andhra Pradesh High Court - Amravati
Kuraba Subramanyam, vs Pasupuleti Yellaiah, on 18 January, 2021
Bench: K Suresh Reddy
™N

(SHOW CAUSE NOTICE BEFORE ADMISSION)

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE EIGHTEENTH DAY OF JANUARY, TWO THOUSAND AND TWENT¥
ONE oe

: PRESENT :

THE HONOURABLE SRI JUSTICE K. SURESH REDDY ,~

 
     
 

¥

CIVIL REVISION PETITION No. 41 of 2021 VA Se, a
Between:- fie ee
raba Subramanyam, S/o. Gavappa.

_.Petitioner/Judgment Debtor.
AND

J 'Pasupuleti Yellaiah, S/o. Late Siddaiah, Occ : Retd. APSPDCL Employee,
R/o. D.No. 3-161-A-7, SBI Colon Extn., Madanapalle Town, Chittoor District.

| .Respondent/Decree Holder.

Whereas the Petitioner above named through his Advocate Sri Suresh Kumar Reddy Kalava, presented this petition Under Section 115 of C.P.C, against the order dated 23-11-2020 in O.E.P.No. 84 of 2018 in 0.S.No. 23 of 2017 on the file of the Principal Senior Civil Judge, Madanapalle, Chittoor District.

And whereas the High Court, upon perusing the petition and the memo of grounds filed herein and upon hearing the arguments of Sri Suresh Kumar Reddy Kalava, Advocate for the Petitioner, directed issue of notice to the Respondent herein to show cause why this petition should not be admitted.

You viz:

Pasupuleti Yellaiah, S/o. Late Siddaiah, Occ : Retd. APSPDCL Employee, R/o. D.No. 3-161-A-7; SBI Colon Extn., Madanapalle Town, Chittoor District.

are directed to show cause either appearing in person or through an advocate as to why in the circumstances set out in this petition and the memo of grounds filed therewith (copy enclosed) this Civil Revision Petition should not be admitted.

The Court made the following ORDER:-

"Notice before admission.

Ao.

Post after four(4) weeks."

Sd/-P.VenkataRam

// TRUECOPY // -- SECTION OFFICER

PUP FAQI1O PAINE PNR em

To

4.Pasupuleti Yellaiah, S/o. Late Siddaiah, Occ : Retd. APSPDCL Employee, R/o. D.No. 3-161-A-7, SBI Colon Extn., Madanapalle Town, Chittoor District.. (BY RPAD along with a copy of Petition and Memo of Grounds)

2.One CC to Sri Suresh Kumar Reddy Kalava, Advocate(OPUC)

3.One spare copy.

TKK

HIGH. COURT

KSR.J

DATED: 18-01-2021.

NOTICE BEFORE ADMISSION

CRP.No. 41 of 2021

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