M/S Rashtriyalspat Nigam Ltd., ... vs Addl Cit, Visakhapatnam
2021 Latest Caselaw 160 AP

Citation : 2021 Latest Caselaw 160 AP
Judgement Date : 18 January, 2021

Andhra Pradesh High Court - Amravati

M/S Rashtriyalspat Nigam Ltd., ... vs Addl Cit, Visakhapatnam on 18 January, 2021

Bench: U.Durga Prasad Rao, J. Uma Devi

       HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
                         AND
           HON'BLE MS. JUSTICE J. UMA DEVI

                       I.T.T.A. No.60 of 2015

JUDGMENT: (per UDPR,J)

      In view of the memo dated 02.12.2020 filed by the learned

counsel for appellant, Sri Ch.Pushyam Kiran, before the Registry

seeking permission for withdrawal of the appeal, permission for

withdrawal is accorded.

      Accordingly, this I.T.T.A. is dismissed as withdrawn. As a

sequel, miscellaneous applications pending for consideration, if any,

shall stand closed. No costs.


                                      _________________________
                                      U.DURGA PRASAD RAO, J

                                            _______________
                                             J.UMA DEVI, J

18.01.2021

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