Citation : 2021 Latest Caselaw 152 AP
Judgement Date : 18 January, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT RAVATI- MONDAY, THE EIGHTEENTH DAY OF JANUARY, TWO THOUSAND AND Now : PRESENT: THE HONOURABLE SRI JUSTICE JOYMALYA BAGCH: AND THE HONOURABLE SRI JUSTICE D.V.S.S. SOMAYAJULU |.A. No. 2 of 2020 IN A. S. No. 310 of 2020 Between:- 1.K.V. Ramana Reddy, S/o. K. Adi Narayana Reddy(Defendant No.7 in the suit) 2.K. Nirmala, W/o. K.V. Ramana Reddy, (Defendant No.11 in the suit) 3.K. Subramanyam Naidu, S/o. K. Venkataswamy Naidu. (Defendant No.12 in the suit) 4.M. Ravi Naidu, S/o. M. Mohan Naidu. (Defendant No.13 in the suit) 5.T. Murali, S/o. T. Munirathnam Naidu(Defendant No.14 in the suit) 6.T. Meenakumari, W/o. T. Murali. (Defendant No.15 in the suit) (Appellant Nos. 4 to 6 are residents of Buchinaidupalli Village and post, Chandragiri Mandal, Chittoor District, Andhra Pradesh) veees Petitioners (Appellants in A.S. No. 310 of 2020 | _ on the file of the High Court) AND 4.Smt Khursheed Banu, W/o. K. Shahjahan, 2.M. Abdus Sathar, S/o. late T.M. Ibrahim 3.M. Abdus Shukur, S/o. late T.M. Ibrahim, 4.M. Kubra Banu, D/o. late T.M. Ibrahim, 5.Abdul Malik (Died) 6.M. Abdur Rub, S/o. late T.M. Ibrahim. (All are residents of No.1, Swamy Nagar Extension-1, 2"° Street, Ullagaram, Chenai-91- T.N) 7.5.M. Ismile Saheb, S/o. Late Abdul Sammad Saheb, 8.5.M. Ibrahim Saheb, S/o. Late Abdul Sammad Saheb, 9.5. Yusuf Basha, S/o. S.M. Ibrahim Saheb 10.S. Lal Sha S.M. Ibrahim Saheb. 11.S. Lazimoon, D/o. S.M. Ibrahim Saheb. (Respondents No.7-11(they are defendant Nos. 1-5 in the suit) Are R/o. Muslim Peta, Kaluru vilage and Post, Tirupati Rural Mandal, Chittoor District) 12.D. Sudhamani, W/o. D. Subramanyam 13.G. Sreekanth Reddy, S/o. G. Sesha Reddy 14.K. Umamaheshwar Choudary, S/o. K. Venakta Subba Naidu (No relief is sought against R12, R13 & R14) 15.D. Sushama, D/o. D. Subramanyam, R/o. 8-131, Srinagar Colony, TUDA Plots, RC Road, Tirupati, Chittoor District. ...Respondents _ (Respondent in -do-) COUNSEL FOR THE PETITIONERS : Sri Chetluru Sreenivas -- COUNSEL FOR THE RESPONDENTS Petition under Section 151 of C.P.C., praying that in the circumstances stated in the affidavit filed herein, the High Court may be pleased to suspend the operation of decree and judgment dated 7 February, 2020 passed in 0.S.No. 30 of 2012 on the file of IV Additional District Judge, Tirupati, pending disposal of A.S. No. 310 of 2020 on the file of High Court. -- The Court, while directing issue of notice to the Respondent herein to show cause as to why this application should not be complied with, made the following order.(The receipt of this order will be deemed to be the receipt of notice in the case). --- - Contd...2... ORDER:- "Issue notice. Learned counsel for the petitioners/appellants is permitted to take out personal notice to the respondents by Registered Post with Acknowledgement Due and file proof of service. Post on 01.02.2021. Till then, there shall be an order of status quo in respect of the subject property." -- of Sd/-M.RameshBabu ASSISTANT REGISTRAR // TRUE COPY // ep. SECTION OFFICER To 4.The IV Additional District Judge, Tirupati, Chittoor District. 2.Smt Khursheed Banu, W/o. K. Shahjahan, Resident of No.1, Swamy Nagar Extension-1, 2"4 Street, Ullagaram, Chenai-91, Tamil Nadu State. 3.M. Abdus Sathar, S/o. late T.M. Ibrahim, Resident of No.1, Swamy Nagar Extension-1, 2™ Street, Ullagaram, Chenai-91, Tamil Nadu State. 4.M. Abdus Shukur, S/o. late T.M. Ibrahim, Resident of No.1, Swamy Nagar Extension-1, 2" Street, Ullagaram, Chenai-91, Tamil Nadu State. 5.M. Kubra Banu, D/o. late T.M. Ibrahim, Resident of No.1, Swamy Nagar Extension-1, 2"4 Street, Ullagaram, Chenai-91, Tamil Nadu State. 6.M. Abdur Rub, S/o. late T.M. Ibrahim, Resident of No.1, Swamy Nagar Extension-1, 2"4 Street, Ullagaram, Chenai-91, Tamil Nadu State. 7.5.M. Ismile Saheb, S/o. Late Abdul Sammad Saheb, R/o. Muslim Peta, Kaluru Vilage and Post, Tirupati Rural Mandal, Chittoor District. 8.5.M. Ibrahim Saheb, S/o. Late Abdul Sammad Saheb, R/o. Muslim Peta, Kaluru vilage and Post, Tirupati Rural Mandal, Chittoor District. 9.5. Yusuf Basha, S/o. S.M. Ibrahim Saheb, R/o. Muslim Peta, Kaluru Village and Post, Tirupati Rural Mandal, Chittoor District. 10.5. Lal Sha S.M. Ibrahim Saheb, R/o. Muslim Peta, Kaluru vilage and Post, Tirupati Rural Mandal, Chittoor District. 41.5. Lazimoon, D/o. $.M. Ibrahim Saheb, R/o. Muslim Peta, Kaluru vilage and Post, Tirupati Rural Mandal, Chittoor District. -- 42.D. Sushama, D/o. D. Subramanyam, R/o. 8-131, Srinagar Colony, TUDA Plots, RC Road, Tirupati, Chittoor District. __ ~ (Addressee Nos. 2 to 12 by RPAD 43.One CC to Sri Chetluru Sreenivas, Advocate (OPUC) ~~ 14.Two spare copies. TKK HIGH COURT JB.J & DVSS.J DT.18-01-2021. ORDER
1.A.No. 2 of 2020
IN
A.S.No. 310 of 2020.
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