M. Nageswara Alias Nageswaraiah vs M. Eswaramma
2021 Latest Caselaw 115 AP

By

IN THE HIGH COURT OF ANDHRA PRADESH a AMARAVATI
THURSDAY, THE SEVENTH DAY OF JANUARY, TWO THOUSAND AND TWENTY ONE
:PRESENT:
THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN.
LA. No. 1 of 2019
IN
S.A. No. 212 of 2019

Between :-

 

Maddina Nageswara @ Nageswaraiah, S/o. Eswaraiah,

_.. Appellant/1* Respondent/Plaintiff
(Petitioner in SA 212 OF 2019
on the file of High Court)
AND
1. Maddina Eswaramma, W/o. Eswaraiah, R/o. Pedduru Village, Venkatarajampet
Post, Nagiripadu Chitvel Mandal, Kadapa District.

_..Respondent/Appellant/1* Defendant
Maddina Eswaraiah, (died)
The District Collector, Kadapa District at Kadapa.
Revenue Divisional Officer, Rajampet, Kadapa District.
Tahsildar, Chitvel Mandal, Kadapa District.

akwn

...Respondents/Respondents 2 to 5/Defendants
(Respondents in-do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed herein, the High Court may be pleased to order stay of operation of Decree
and Judgment, Dt. 30.01.2019 passed in AS No. 20 of 2016 on the file of the court of
Ill Addl. District Judge, Rajampet, pending disposal of SA No. 212 of 2019, on the file
of the High Court.

The petition coming on for hearing, upon perusing the petition and affidavit filed
herein, and Orders of High Court dated 19-07-2019, 09-08-2019, 06-09-2019 and 28-
09-2019 made herein, and upon hearing the arguments of Smt Nimmagadda Revathi,
Advocate for the Petitioner, the Court made the following

ORDER :-

"learned counsel for the appellant is permitted to take out fresh notice to
the un-served respondents by Regd. Post with acknowledgement due and "file
proof of service in the Registry within a period of three weeks from today.

Post after four (04) weeks.

Interim order grated by this Court earlier is extended by another four (04)
weeks from today." ,

Sd/-K.TataRao
ASSISTANT, REGISTRAR

ITRUE COPY// SECTION OFFICER
for ASSISTANT REGISTRAR
To
1. The Ill Additional District Judge, Rajampet, Kadapa District
2. The Junior Civil Judge, Rajampet, Kadapa District
3. One CC to Smt Nimmagadda Revathi, Advocate [OPUC]
4. One spare copy
TKK
 

HIGH COURT

BKM.J

DT.07-01-2021.

ORDER

S.A.No. 212 of 2019.

EXTENDNG THE INTERIM ORDER

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