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Chekkastree Rama Chandra Murthy vs Vankadaru Venkateswara Rao
2021 Latest Caselaw 114 AP

Citation : 2021 Latest Caselaw 114 AP
Judgement Date : 7 January, 2021

Andhra Pradesh High Court - Amravati
Chekkastree Rama Chandra Murthy vs Vankadaru Venkateswara Rao on 7 January, 2021
Bench: B Krishna Mohan
NN

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

THURSDAY, THE SEVENTH DAY OF JANUARY, TWO THOUSAND AND TWENTY ONE
:PRESENT:

THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

|.A No. 1 of 2019
IN
S.ANo. 812 of 2019
Between :-

 

Chekka Sree Rama Chandra Murthy, S/o Late Seshagiri Rao,

...Appellant/Appellant/Defendant
(Appellant in S.A.No. 812 of 2019
on the file of High Court)
AND ©

Vankadaru Venkateswara Rao, S/o Late Pedda Subbrayudu Gupta, R/o D.No.1-4-
207/3B, Guntur Vari Street, Bhavanipuram, Vijayawada, Krishna District.

...Respondent/Respondent/Plaintiff
(Respondent in-do-)

Petition under order-41 Rule 5 Section 151 CPC praying that in the
circumstances stated in the affidavit filed herein, the High Court may be pleased to
stay of all further proceedings including the execution of the decree and judgment
dated 30.01.2016 in 0.S.No.1254/2013 on the file of VI Addl. Senior Civil Judge,
Vijayawada, which was conformed in A.S. No. 263/2016, on the file of the II Addl.
District Judge, Vijayawada, dated 28.06.2019, pending disposal of SANo. 812 of
2019, on the file of the High Court.

The petition coming on for hearing upon perusing the petition and affidavit
filed herein, and Order of High Court dated 21-12-2020 and 19-02-2020 made herein
and upon hearing the arguments of Sri M. Radhakrishna, Advocate for the Petitioner,
the Court made the following

ORDER :-

"Interim order granted earlier by this Court is extended by another four (4)
weeks from today.

Post the matter after (3) weeks along with S.A.NO.813 of 2019."

_. Pm.
Sdi- A. Surya Prakaga Rao
//TRUE COPY// DEPUTY REGISTRAR
SECTIO NO FEC ER ar
To
1. The Il Additional District Judge, Vijayawada, Krishna District
2. The VI Additional Senior Civil Judge, at Vijayawada, Krishna District
3. One CC to Sri M. Radhakrishna, Advocate [OPUC]
4. One spare copy
TKK
 

HIGH COURT

'BKM.J

DATED: 07-01-2021.

ORDER

IA. No. 1 of 2019 IN S.A.No.812 of 2019

EXTENDING OF INTERIM ORDER

arnt k oA ee

SO Z-OF ANDA SS.

 
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