Vikrama Simhapuri University, vs Velpula Deepthi,
2021 Latest Caselaw 973 AP

      IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI


 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                           &
         HON'BLE MR. JUSTICE C. PRAVEEN KUMAR

                    WRIT APPEAL No.146 of 2020

                      (Through video conferencing)

Vikrama Simhapuri Univeristy, Nellore,
SPSR Nellore District, rep. by its Chairman                   ... Appellant

                                   Versus

Velpula Deepthi, and another                              ... Respondents


Counsel for the appellant      :      Mr.Kasa Jagan Mohan Reddy, Spl.
                                      G.P., representing
                                      Mr.M.Chinnappa Reddy

Counsel for respondent No.1    :      Mr. Janardhana Reddy Ponaka

Counsel for respondent No.2    :            ----

                            JUDGMENT (ORAL)

Dt:18.02.2021

(ARUP KUMAR GOSWAMI, CJ)

Mr. Kasa Jagan Mohan Reddy, learned Special Govt. Pleader

attached to the office of the learned Advocate General, representing

Mr. M. Chinnappa Reddy - learned counsel for the appellant, submits

that he has got instructions not to press this Writ Appeal.

Accordingly, this Writ Appeal is dismissed as not pressed.

Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J

MRR