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Pullamsetty Koteshwara Rao vs The Tahsildar
2021 Latest Caselaw 833 AP

Citation : 2021 Latest Caselaw 833 AP
Judgement Date : 15 February, 2021

Andhra Pradesh High Court - Amravati
Pullamsetty Koteshwara Rao vs The Tahsildar on 15 February, 2021
Bench: Ninala Jayasurya
 
  
    

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATEE
(Special Original Jurisdiction) Ye
. MONDAY, THE FIFTEENTH DAY OF FEBRUARY, "Sy
TWO THOUSAND AND TWENTY ONE
:PRESENT:
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
IA No. 1 OF 2021
IN
WP NO: 3319 OF 2021

Between:

1) Pullamsetty Koteshwara Rao
S/o Jogaiah,

Aged about 60yrs

R/o H.No.10-407, Jaggaiahpet
Krishna District

2) Pullamsetty Prameela Rani
W/o Koteshwar Rao

Aged about S3yrs

R/o H.No.10-407/7, Jaggaiahpet
Krishna District

3) Lottapalli Rajyalakshmi
W/o Venkat Rao

Aged about 37yrs,

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

4) Koti Vijayalakshmi

W/o Ramakrishna

Aged about SOyrs

R/o H.No.8-1/16A, Jaggaiahpet
Krishna District

5) Nakirikanti Anantha Venkata Lakshmi Prasanna Kumari
W/o Sri Ram Murali

Aged about 39yrs,

R/o Sy.No.278/1, Jaggaiahpet

Krishna District

6) Velpula Rama Rao

S/o Krishnaiah

Aged about S2yrs

R/o H.No.8-31/J4, Jaggaiahpet
Krishna District

7) Lavangi Vijaya

W/o Mojesh

Aged about S9yrs

R/o H.No.8-1/7, Jaggaiahpet
Krishna District
 

8) Kethavarapu Padmavathi

W/o Late Durga Rao

Aged about 50yrs

R/o H.No.10-407/9, Jaggaiahpet
Krishna District

9) Cherukuri Padma

W/o Late Lakshmana Rao

Aged about 58yrs

R/o H.No.8-31/J5, Jaggaiahpet
Krishna District

10) Kalavapalli Sunanda

W/o Raju

Aged about 50yrs

R/o H.No.10-407/1, Jaggaiahpet
Krishna District

11) Gurram Kiran Kumar
S/o Nageshwara Rao

Aged about 39yrs

R/o H.No.278/1, Jaggaiahpet
Krishna District

12) Bharatha Rammorthy

S/o Durga Rao

Aged about 52yrs

R/o H.No.8-1/12B, Jaggaiahpet
Krishna District

13) Erramsetti Saraswathi

W/o Venkateshwarlu

Aged about 70Oyrs

R/o H.No.10-407/2, Jaggaiahpet
Krishna District

14) Mekala Ramalakshmi

W/o Murali

Aged about 50Oyrs

R/o H.No.10-407/11, Jaggaiahpet
Krishna District

15) More Ramadevi

W/o Nageshwara Rao

Aged about 49yrs

R/o H.No.10-407/12, Jaggaiahpet
Krishna District

16) Tene Krishna Sulochana
W/o Krishna Rao

Aged about 60yrs

R/o H.No.8-1/11, Jaggaiahpet
Krishna District
 

 

17) Samudrala Subramanyam
S/o Lakshmi Gopalam

Aged about 42yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

18) Chittori Lakshmi Prameela
W/o Nageshwara Rao

Aged about 45yrs

R/o SY.No.278/1, Jaggaiahpet
Krishna District

19) Kandibanda Krishna Murthy
S/o Narasimham

Aged about 75yrs

R/o H.No.8-2/4, Jaggaiahpet
Krishna District

20) Penumalli Dhanamma
W/o Seshagiri Rao

Aged about 59yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

21) Penumalli Venkateshwara Rao
S/o Seshagiri Rao

Aged about 4lyrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

22) Shaik Habib

W/o Khasim

Aged about 58yrs

R/o H.No.8-1/23, Jaggaiahpet
Krishna District

23) Panchadi Padma

W/o Ramana Rao

Aged about 49yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

24) Palavayi Balaji

S/o Janardhana Rao

aged about 37yrs,

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

29) Muthyala Sampoorna

W/o Ramu

Aged about 38yrs

R/o H.No.8-1/12E, Jaggaiahpet
Krishna District

26) Palavayi Sridevi
W/o Venkateshwar Rao
 

Aged about 36yrs
R/o Sy.No.278/1, Jaggaiahpet
Krishna District

27) Thota Lakshmi

W/o Ramana

Aged about 46yrs

R/o H.No.8-31/J4, Jaggaiahpet
Krishna District

28) Syed Feer

S/o Basha

Aged about 43yrs

R/o H.No.8-1/12D, Jaggaiahpet
Krishna District

29) Bharata Vijayalakshmi
W/o Sreenivasa Rao

Aged about 42yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

30) Tangella Anjaneya Raju
S/o Satyanarayana Raju

Aged about 37yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

31) Tangella Jyothi

W/o Anjaneya Raju

Aged about 32yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

32) Shaik Ahmed

S/o Madar Saheb

Aged about 3lyrs

R/o H.No.8-3/4A, Jaggaiahpet
Krishna District

33) Shaik Mehaboobi

W/o Late Mader Saheb

Aged about 60yrs

R/o H.No.8-3/4, Jaggaiahpet
Krishna District

34) Janithi Venkateshwarlu

S/o Vaikuntam

Aged about 6Oyrs

R/o H.No.8-1/10A, Jaggaiahpet
Krishna District

35) Theerthala Bala Vimala Devi
W/o Srinivasa Rao

Aged about 43yrs,

R/o H.No.8-1/8, Jaggaiahpet
 

 

Krishna District

36) Nakirikanti Krishna Rao
S/o Nagabhushanam

Aged about 65yrs

R/o H.No.8-6/1, Jaggaiahpet
Krishna District

37) Bommi Venkat Rao

S/o Venkateshwarlu

Aged about 48yrs

R/o H.No.10-407/9C, Jaggaiahpet
Krishna District

38) M.Shakeena Kumari

W/o Modugamudi Joseph Babu
Aged about SOyrs

R/o H.No.8-1/12C, Jaggaiahpet
Krishna District

39) Sourashtra Venkata Lakshmi
W/o Ranga Rao

Aged about 52yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

40) Yerrapothu Srinivasa Rao
S/o Gangadhara Rao

Aged about 49yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

41) Yerrapothi Rajani

W/o Yerrapothu Murali

Aged about 45yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

42) Lakshmisetti Purnachandra Rao
S/o Siva Rao

Aged about 35yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

43) Kongara Venu Babu

S/o Rama Rao

Aged about 32yrs

R/o H.No.8-1/12C, Jaggaiahpet
Krishna District

44) Thumuluri Prasad Babu
S/o Venkata Subbaiah

Aged about 49yrs

R/o H.No.10-470, Jaggaiahpet
Krishna District
 

45) Velagaboina Israil

S/o Biksham

Aged about 48yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

46) Velagaboina Manjula

W/o Israil

Aged about 40yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

47) Pasumarthy Hemalatha
W/o Hanumantha Rao

Aged about 42yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

48) Maragani Venu

S/o Giri

Aged about 35yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

49) Peddapaka Bhagyamma
W/o Babu Vijaya Kumar

Aged about S5yrs

R/o H.No.8-1/16, Jaggaiahpet
Krishna District

50) Emana Swapna

W/o Rama Rao

Aged about 36yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

91) Emana Srinivasa Rao

S/o Veera Raghavulu

Aged about 42yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

92) Lakshmisetti Kotaiah
S/o Govindaiah

Aged about 76yrs

R/o H.No.8-1/9, Jaggaiahpet
Krishna District

53) Vemula Radha

W/o Mohan

Aged about 40yrs

R/o H.No.8-1/14, Jaggaiahpet
Krishna District

94) Valagani Jayashree
W/o Gopi Krishna
 

Krishna District

64) Kurukuntla Tirupathi Venkateshwarlu
S/o Guruvaiah

Aged about 73yrs

R/o H.No.8-3/3, Jaggaiahpet

Krishna District

65) Nomula Venkata Subba Rao
S/o Venkata Raja Bopalam
Aged about 53yrs

R/o H.No.8-3/1A, Jaggaiahpet
Krishna District

66) Vemula Durga Prasad

S/o Rama Suryam

Aged about 58yrs

R/o Sy.No.278/1, Jaggaiahpet
Krishna District

67) Nomula Siva Kumar

S/o Rajeshwara Rao

Aged about 4lyrs

R/o Sy.No.2781/, Jaggaiahpet
Krishna District

68) Tirupathi Anuradha

W/o Kiran

Aged about 38yrs

R/o H.No.8-1000, Jaggaiahpet
Krishna District

69) Adapa Suguna

W/o Sambasiva Rao

Aged about 62yrs

R/o H.No. 10-407 /3, Jaggaiahpet
Krishna District

AND
1) The Tahsildar
Jaggaiahpet, Krishna District

2) The District Collector
Machilipatnam, Krishna District

bees Petitioners

3) The Chief Commissioner of Land Administration

Vijayawada, Krishna District

4) The State of Andhra Pradesh
Rep. by its Principal Secretary
Revenue Department
Secretariat, Velagapudi
Amaravathi, Guntur District

.... Respondents
 

sax
el

4
c

Counsel for the Petitioners : Sri B Sarvotham Reddy
Counsel for the Respondents :GP FOR REVENUE

RC.A.421/2015,dt 12-10-2020 under sec 7 of the A.P escheats and Bona Vacantia Act
and the consequential Notice in Form-ll, dt 23-01-2012 under Sec 11 (1) of the AP
escheats and Bona Vacantia Act issued by by the respondent No.1, pending disposal of
WP No. 3319 of 2021, on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show
Cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case),

ORDER:

The matter was heard on 11.02.2021 and adjourned at the request of learned Assistant Government Pleader for Revenue, for securing instructions in the matter.

Time is again sought by the learned Assistant Government Pleader as no instructions were received by him.

However, considering the submissions made by the learned counsel for the petitioners that the 1° respondent has no jurisdiction in the matter and perusing the judgment of learned Single Judge reported in 2014(1) Alt 381, there shall be interim Suspension as prayed for.

List after four (4) weeks.

Sd/- T. Madhavi ASSISTANT REGISTRAR /TTRUE COPYi/ aun For ASSISTANT REGISTRAR To,

The Tahsildar, Jaggaiahpet, Krishna District

The District Collector, Machilipatnam, Krishna District

The Chief Commissioner of Land Administration, Vijayawada, Krishna District The Principal Secretary, Revenue Department, State of A.P, Secretariat, Velagapudi Amaravathi, Guntur District (Addressee Nos 1 to 4 by RPAD) Two CCs to GP for Revenue, High Court of A.P., at Amaravati (OUT)

One CC to Sri B. Sarvotham Reddy, Advocate (OPUC)

One spare copy

BONaA

NOOO

Skm

HIGH COURT

NJS,J

DATED:15/02/2021

NOTE: LIST AFTER FOUR WEEKS

ORDER

TA. No. 1 of 2021 IN

WP.No.3319 of 2021

19 FEB 2021

INTERIM SUSPENSION

 
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