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Mukkapati Sravani vs Mukkapati Srinivasa Rao
2021 Latest Caselaw 826 AP

Citation : 2021 Latest Caselaw 826 AP
Judgement Date : 12 February, 2021

Andhra Pradesh High Court - Amravati

Mukkapati Sravani vs Mukkapati Srinivasa Rao on 12 February, 2021

Bench: B Krishna Mohan

       HON'BLE SRI JUSTICE B. KRISHNA MOHAN

                SECOND APPEAL No.236 of 2019

JUDGMENT:

As per the letter of withdrawal filed by the appellants'

counsel, this second appeal is dismissed as withdrawn. There shall

be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

________________________________ JUSTICE B. KRISHNA MOHAN February 12, 2021 LMV

HON'BLE SRI JUSTICE B. KRISHNA MOHAN

SECOND APPEAL No.236 of 2019

February 12, 2021

LMV

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