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M.Venkat Hanumantha Prasad Babu ... vs P.Lgnatius
2021 Latest Caselaw 790 AP

Citation : 2021 Latest Caselaw 790 AP
Judgement Date : 11 February, 2021

Andhra Pradesh High Court - Amravati
M.Venkat Hanumantha Prasad Babu ... vs P.Lgnatius on 11 February, 2021
Bench: M.Venkata Ramana
    
 

JAS!
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATIOSE.
THURSDAY, THE ELEVENTH DAY OF FEBRUARY, ie

TWO THOUSAND AND TWENTY ONE Wo

:PRESENT: DOAN

2 eS "
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA ss

IA No. 1 OF 2021 |
IN
AS NO: 33 OF 2021
Between:
Sri M.Venkat Hanumantha Prasad Babu @ M.V.H Prasada babu, S/o Venkatesawara Rao
@ Venkateswarlu,age about 71 years Rtd., High Court Employee, R/o Plot No.89 ,High
Court Colony, Hyderabad

...Petitioner/Appellant
AND I

Sri Putchakayala Ignatius, S/o Venkateswarlu ,aged about 44 years,R/o D.No.12-13-5/2
and 5/3,Prakash nagar,narasaraopet. Presently residing at 2/10,Hughes Street,Bray
Brook,Melbourne, Victoria ,Pin 3019,Australia

... Respondent / Respondent

Counsel for the Petitioner : Sri V.S.R. Anjaneyalu
Counsel for the Respondent :

Petition under Order 39 Rule 1 & 2 R/w Section 151 CPC praying that in the
circumstances stated in the affidavit filed in support of the petition, the High Court may be
pleased to suspend the decree and common judgment Dt 23-12-2019! delivered in O.S
No.23/2016 on the file of the learned XIII Additional District Judge, Narasaropet, restraining the
respondent from charging the character of the plaint schedule property pending A.S No. 33 of
2021, on the file of the High Court.

The court while directing issue of notice to the Respondents herein to show cause as to
why this application should not be complied with, made the following order. (The receipt of this
order will be deemed to be the receipt of notice in the case).

ORDER

"In as much as in the connected appeal in A.S.No.32 of 2021 ad interim injunction is granted in L.A.No.1 of 2021 (in A.S.No.32 of 2021), since subject matter of both the appeals is one and the same and identical in between the same parties, there shall be interim stay of operation of decree and judgment in 0.S.No.23 of 2016 on the file of the Court of XIII Additional District Judge, Guntur at Narasaraopet, until further orders and notice."

| SD/- M.RAMESH BABU ASSISTANT REGISTRAR ..

H/TRUE COPY// a For ASSISTAN

REGISTRAR

To,

1. Sri Putchakayala Ignatius, S/o Venkateswarlu, R/o D.No.12-13-5/2 and 5/3, Prakash Nagar, Narasaraopet, Presently residing at 2/10, Hughes Street, Bray Brook, Melbourne, Victoria, Pin 3019, Australia (By RPAD)

One CC to SRI V.S.R. Anjaneyalu, Advocate [OPUC]

One spare copy

wy

MSR

HIGH COURT

MVRJ

DATED:11/02/2021

NOTE : LIST ON 09.03.2021

ORDER

TA NO. 1 OF 2021 IN AS.NO.33 OF 2021

DIRECTION

 
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