Citation : 2021 Latest Caselaw 781 AP
Judgement Date : 11 February, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
THURSDAY, THE ELEVENTH DAY OF FEBRUARY, TWO THOUSAND AND TWENTY ONE
:-PRESENT: o
THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN
|.A. No. 1 of 2019
IN
S.A. No. 212 of 2019
Between :-
Maddina Nageswara @ Nageswaraiah, S/o. Eswaraiah,
_. Appellant/1* Respondent/Piaintiff
(Petitioner in SA 212 OF 2019
on the file of High Court)
AND
4. Maddina Eswaramma, W/o. Eswaraiah, R/o. Pedduru Village, Venkatarajampet
Post, Nagiripadu Chitvel Mandal, Kadapa District.
__.Respondent/Appellant/1* Defendant
Maddina Eswaraiah, (died)
The District Collector, Kadapa District at Kadapa.
Revenue Divisional Officer, Rajampet, Kadapa District.
Tahsildar, Chitvel Mandal, Kadapa District.
akwNn
_.Respondents/Respondents 2 to 5/Defendants
(Respondents in-do-)
Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed herein, the High Court may be pleased to order stay of operation of Decree
and Judgment, Dt. 30.01.2019 passed in AS No. 20 of 2016 on the file of the court of
Ill Addl. District Judge, Rajampet, pending disposal of SA No. 212 of 2019, on the file
of the High Court.
The petition coming on for hearing, upon perusing the petition and affidavit filed
herein, and Orders of High Court dated 19-07-2019, 09-08-2019, 06-09-2019, 28-09-
2019 and 07.01.2021 made herein, and upon hearing the arguments of
Smt. Nimmagadda Revathi, Advocate for the Petitioner, the Court made the following
ORDER :-
"The appellants counsel is directed to serve copies on Government Pleader
for appearance for the respondents 3 to 5 and the appellant's counsel is
permitted to take out fresh notice to respondent due and file proof of service
within two (2) weeks."
Interim order granted by this Court earlier is extended by another four (4)
weeks from today. .
Post after three (3) weeks.
Sd/- A. Surya Prakasa Rao
DEPUTY REGISTRAR
Onn
/ITRUE COPY// SECTION OFFICER
for
To
4. The Ill Additional District Judge, Rajampet, Kadapa District
2. The Junior Civil Judge, Rajampet, Kadapa District
3 One CC to Smt Nimmagadda Revathi, Advocate [OPUC]
4. One spare copy
MSR
HIGH COURT
BKM.J
DT. 11-02-2021.
Note : Post after three (3) weeks.
ORDER
S.A.No. 212 of 2019.
EXTENDNG THE INTERIM ORDER
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!