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Smt. Nunna Sujatha, vs Ramachandra Sahu, Another,
2021 Latest Caselaw 749 AP

Citation : 2021 Latest Caselaw 749 AP
Judgement Date : 10 February, 2021

Andhra Pradesh High Court - Amravati
Smt. Nunna Sujatha, vs Ramachandra Sahu, Another, on 10 February, 2021
Bench: A V Sai
         THE HON'BLE SRI JUSTICE A.V.SESHA SAI

             CRIMINAL PETITION No.8823 OF 2013

ORDER:

When the matter is taken up, it is submitted by Sri

S.Venkata Sainath, learned Special Assistant Public Prosecutor

that the Court of the Judicial Magistrate of First Class,

Cheepurupalli rendered judgment on 15.06.2018 in C.C. No.3 of

2013, acquitting the petitioner herein. Recording the said

submission, the Criminal Petition stands closed.

Miscellaneous Petitions pending, if any, in this Criminal

Petition shall stand closed.

_____________ A.V.SESHA SAI, J 10.02.2021 DRK

THE HON'BLE SRI JUSTICE A.V.SESHA SAI

CRIMINAL PETITION No.8823 OF 2013

10.02.2021

DRK

 
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