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Tenkayala Dhanunjaya Raja 3 ... vs Tenkayala Ganesh Babu 21 Others
2021 Latest Caselaw 741 AP

Citation : 2021 Latest Caselaw 741 AP
Judgement Date : 9 February, 2021

Andhra Pradesh High Court - Amravati

Tenkayala Dhanunjaya Raja 3 ... vs Tenkayala Ganesh Babu 21 Others on 9 February, 2021

Bench: M.Venkata Ramana

           THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                    APPEAL SUIT No.628 of 2013


JUDGMENT:

On behalf of the appellants, Sri Vedula Srinivas, learned

counsel, addressed a letter to the Registrar (Judicial) dated

04.01.2021, intimating withdrawal of this matter.

2. In view of it, the appeal is dismissed as withdrawn granting

necessary permission, since it is settled outside the Court. No

costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall stand

closed.

_____________________ M.VENKATA RAMANA, J Date: 09.02.2021 pab

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