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The Calcutta South Transport Com. ... vs Z Tambawala, Visakhapatnam 5 ...
2021 Latest Caselaw 737 AP

Citation : 2021 Latest Caselaw 737 AP
Judgement Date : 9 February, 2021

Andhra Pradesh High Court - Amravati
The Calcutta South Transport Com. ... vs Z Tambawala, Visakhapatnam 5 ... on 9 February, 2021
Bench: B Krishna Mohan
     THE HON'BLE SRI JUSTICE B. KRISHNA MOHAN

S.A.No.2 of 2017

JUDGMENT:-

It is represented by the learned counsel for the appellants

that the matter has become infructuous.

2. Recording the said submission, the Second Appeal is

dismissed as infructuous. There shall be no order as to costs.

Consequently, miscellaneous petitions, pending if any, shall

stand closed.

__________________ B. KRISHNA MOHAN, J Dated: 09-02-2021 EPS

HON'BLE SRI JUSTICE B. KRISHNA MOHAN

S.A.No.02 of 2017

Dated :09.02.2021

EPS

 
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