Dental Council Of India vs Suma Educational And Rural ...
2021 Latest Caselaw 732 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                            &
          HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR

                         I.A.No.1 of 2018
                              in/and
                   WRIT APPEAL No.1706 of 2018

                   (Through Video Conferencing)

Dental Council of India, Aiwan-E-Galib
Marg, Kotla Road, New Delhi - 110002                    ... Appellant

                                Versus

Suma Educational & Rural Development
Society, S/657, Vanisri Street, Osman Sahebpet,
Nellore, rep. by its Secretary-cum-Correspondent
D.Venkateshwara Rao, S/o.D.Ramachandra Rao,
and others                                           ... Respondents

Counsel for the appellant            :        ---

Counsel for respondent No.1          : Mr. Vedula Srinivas
Counsel for respondent Nos.2 & 3     : G.P. for Medical, Health & FW
Counsel for respondent No.4          : Mr. N. Harinath, A.S.G.

                        JUDGMENT (ORAL)

Dt: 09.02.2021

(ARUP KUMAR GOSWAMI, CJ)

On 07.01.2021 as well as on 22.01.2021, it was noted that

none appeared for the appellant on call.

We have been informed by Mr. Harinath, learned Asst.

Solicitor General as well as Mr. G.L. Nageswara Rao, learned

Government Pleader, that Mr. P. Dharmesh, learned counsel who

was appearing for the appellant, had since expired. In normal

course, in such a situation, a notice to the appellant would have

been called for. However, Mr. N. Harinath submits that he has

obtained instructions from the appellant-Dental Council of India

and he has been informed to apprise the Court that the appeal has

become infructuous.

Taking his submission on record, I.A.No.1 of 2018, which is an

application seeking condonation of delay of 43 days in filing the

appeal, as well as the appeal, are disposed of as infructuous.

Pending miscellaneous applications, if any, shall also stand

disposed of.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J

MRR