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Nallamalli Nagi Reddy, vs Kovvuri Venkata Reddy,
2021 Latest Caselaw 704 AP

Citation : 2021 Latest Caselaw 704 AP
Judgement Date : 8 February, 2021

Andhra Pradesh High Court - Amravati

Nallamalli Nagi Reddy, vs Kovvuri Venkata Reddy, on 8 February, 2021

Bench: M.Venkata Ramana

             THE HON'BLE SRI JUSTICE M.VENKATA RAMANA



                    APPEAL SUIT No.652 OF 2012

JUDGMENT:

Heard Sri Ramarao, learned counsel for the appellant, who also

filed a letter, dated 21.01.2021 before the Registry requesting

permission to withdraw this appeal. None represented the

respondents.

In view of the above representation and the letter, this appeal is

permitted to be withdrawn.

Accordingly, this Appeal is dismissed as withdrawn. No costs.

Interim order granted earlier, if any, stands vacated.

All pending miscellaneous petitions, if any, shall stand closed.

_________________________ M.VENKATA RAMANA, J

08.02.2021 MP

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