L Balaswamy vs M V Subbaiah
2021 Latest Caselaw 698 AP

     IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI


 HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                     &
             HON'BLE MR. JUSTICE C. PRAVEEN KUMAR

                     WRIT APPEAL No.636 of 2018
                    (Taken up through video conferencing)

L. Balaswamy S/o. Jayaraju,
Aged 32 years, Occ: IERT,
R/o. Gadigarevula Village, Gadivemula Mandal,
Kurnool District and others.                           ..      Appellants
        Versus

M. Venkata Subbaiah S/o. M. Pedda Subbarayudu,
Aged 30 years, Occ: Unemployee,
R/o. M. Krishnapuram, Gospadu Mandal,
Kurnool District, and others.                          ..      Respondents

Counsel for the appellants : Mr. Nagesh Bheemapaka Counsel for respondent Nos.1 to 19 : C. Srinivasa Baba Counsel for respondent Nos.25, 27 &29 : GP for Education Counsel for respondent Nos.26 & 28 : Ms. Vaka Kranthi Sri

ORAL JUDGMENT

Dt: 08.02.2021 per Arup Kumar Goswami, CJ

Mr. Nagesh Bheemapaka, learned counsel for the appellants,

submits that he has been instructed to withdraw this appeal and seeks

permission for withdrawal.

Permission is accorded.

Accordingly, the Writ Appeal is dismissed as withdrawn. No costs.

Pending miscellaneous applications, if any, shall stand closed.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J IBL

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE & HON'BLE MR. JUSTICE C. PRAVEEN KUMAR

WRIT APPEAL No.636 of 2018

(per Arup Kumar Goswami, CJ)

Dt: 08.02.2021

IBL