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Meda Venkata Malleswara Rao vs Vasi Bala Venkateswarlu
2021 Latest Caselaw 631 AP

Citation : 2021 Latest Caselaw 631 AP
Judgement Date : 4 February, 2021

Andhra Pradesh High Court - Amravati
Meda Venkata Malleswara Rao vs Vasi Bala Venkateswarlu on 4 February, 2021
Bench: Joymalya Bagchi, A V Sai
IN THE HIGH COURT OF ANDHRA PRADESH AT ssknava
THURSDAY, THE FOURTH DAY OF FEBRUARY,
TWO THOUSAND AND TWENTY ONE
:PRESENT: *
THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI ©
AND
THE HONOURABLE SRI JUSTICE A.V.SESHA SAI

  
 
 

IA No. 1 OF 2020
IN
AS NO: 320 OF 2020
Between:
1. Meda Venkata Malleswara rao, S/o Sri M.Koteswara Rao
2. Yannam Rami Reddy, S/o.Sri Y.Kuppu Swarny Reddy
3. Kuruguntla Srinivasa Reddy, S/o.Sri K.Pitchi Reddy
4. Panthagi Venkata Satya Naga Subba Rao, S/o.Sri P.Mallikarjuna Rao
...Petitioner(s
(Petitioner in AS 320 OF 2020
on the file of High Court)
AND
Vasi Bala Venkateswarlu, S/o.Sri V.Yogaiah, R/o.Plot No.27 Nethajinagar, Kapra,
Hyderabad Telangana
...Respondent
(Respondent in-do-)

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed herein, the High Court may be pleased to grant stay of all further
proceedings in pursuance of the judgment and decree dt.19-03-2020 in O.S.No.28/
2015 on the file of the Court of the VI Additional District Judge, Markapur, Prakasam
District, Andhra Pradesh, pending disposal of AS No. 320 of 2020, on the file of the
High Court.

The petition coming on for hearing, upon perusing the Petition and the
memorandum of grounds filed in support thereof and the Order of the High Court dated
22.12.2020 made herein and upon hearing the arguments of M/s Rolla
Madhavi, Advocate for the Petitioner, the Court made the following.

ORDER:

"Issue fresh notice upon the respondent.

Learned counsel for the petitioners is permitted to take out fresh personal notice upon the respondent as well as the learned counsel appearing on his behalf before the trail Court by Registered Post with Acknowledgment due and file proof of service.

Adjourned.

Post on 04.03.2021.

Till then, interim order granted earlier is extended."

Sd/- E.KAMESWARA RAO

ASSISTANT REGISTRAR /ITRUE COPY// a For ASSISTANT REGISTRAR To, _ The VI Additional District Judge, Markapur, Prakasam District, Andhra Pradesh.

2. Vasi Bala Venkateswarlu, S/o.Sri V.Yogaiah, R/o.Plot No.27 Nethajinagar, Kapra, Hyderabad Telangana ( By RPAD)

3. One CC to M/s Rolla Madhavi, Advocate [OPUC]

4. One spare copy.

MSB

--_

HIGH COURT

JB,J & AVSS,J

DATED:04.02.2021

POST ON 04.03.2021

ORDER

IA. No. 1 of 2020 IN AS.No.320 of 2020

EXTENSION OF INTERIM STAY

 
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