The Ap State Road Transport ... vs Jayanthi Satyanarayana Murthy 3 ...
2021 Latest Caselaw 630 AP

       HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
                         AND
           HON'BLE Ms. JUSTICE J. UMA DEVI

                     M.A.C.M.A.No.2117 of 2011

JUDGMENT: (per UDPR,J)

      When the matter was called on 27.01.2021, there was no

representation for the appellant, as such, this Court directed the matter

to be listed under the caption 'for dismissal'.

2.    Even today, when the matter is called, there is no representation

for the appellant. It appears that the appellant has no interest in

prosecuting the M.A.C.M.A.

3.    Hence, the M.A.C.M.A is dismissed for non-prosecution.

No costs.

      As     a   sequel,   Interlocutory     Applications   pending   for

consideration, if any, shall stand closed.


                                           _________________________
                                           U.DURGA PRASAD RAO, J

                                                  _______________
                                                   J.UMA DEVI, J

04.02.2021

SS