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G.Nagamani @ Pujari Nagamani vs G. Rajendra Gopal
2021 Latest Caselaw 599 AP

Citation : 2021 Latest Caselaw 599 AP
Judgement Date : 3 February, 2021

Andhra Pradesh High Court - Amravati
G.Nagamani @ Pujari Nagamani vs G. Rajendra Gopal on 3 February, 2021
  
 

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI {s

tae et
t

WEDNESDAY, THE THIRD DAY OF FEBRUARY, AS
TWO THOUSAND AND TWENTY ONE \

: PRESENT:

THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAO
AND
THE HONOURABLE MS JUSTICE J. UMA DEVI

CMANO: 1 OF 2021
Between: :

G.Nagamani @ Pujari Nagamani, Aged 25 yrs, W/o G.Rajendra Gopal R/o
Gangavaram Village, Uravakonda Road, Near Sarpanch, Venkatesappa House,
Beluguppa Mandal, Anantapuramu District
... Appellant
AND

G. Rajendra Gopal, aged 28 yrs, S/o G.Venu Gopal, R/o D.No.8/1304 Erranela,
Kalyandurgam Town and Mandal Anantapuramu-515761
...Respondent

Appeal under Section 28 of Hindu Marriage Act, against the Decree and Order
passed by the Addl. Senior Civil Judge, Anantapuramu on 07.02.2020 in H.M.O.P. No.
207 of 2017.

IA NO: 1 OF 2021

Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to suspend the
operation of the Judgment and decree dated 07.02.2020 passed in H.M.O.P. No. 207 of
2017 on the file of Addl. Senior Civil Judge, Anantapuramu, pending disposal of CMA 1
of 2021, on the file of the High Court.

The petition coming on for hearing, upon perusing the appeal and the
memorandum of grounds filed in support thereof and Order of High Court dated 06-01-
2021 made herein and upon hearing the arguments of Sri Harish Kumar Rasineni,
Advocate for the Petitioner, the Court made the following.

ORDER:

For filing proof of service, post after two (2) weeks.

Interim Order, granted earlier, is extended by three (3) weeks. -

Sd/-E.KameswaraRao ASSISTANT REGISTRAR

TRUE COPY// ON See For SECTION OFFICER

To,

1. The Additional Senior Civil Judge, Anantapuramu, Anantapuram District.

2. One CC to Sri Harish Kumar Rasineni, Advocate [OPUC]

3. Two spare copies.

Skm

HIGH COURT

UDPR,J & JUD,J

DATED:03-02-2021

NOTE: POST AFTER TWO WEEKS

ORDER

CMA.No.1 of 2021

od

EXTENSION OF INTERIM ORDER

QFE >

MIN, SPS

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