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Narayana Veera Venkata ... vs Narayana Chalamayya
2021 Latest Caselaw 1134 AP

Citation : 2021 Latest Caselaw 1134 AP
Judgement Date : 24 February, 2021

Andhra Pradesh High Court - Amravati
Narayana Veera Venkata ... vs Narayana Chalamayya on 24 February, 2021
Bench: M.Venkata Ramana
IN THE H COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY, THE TWENTY FOURTH DAY OF RUARY
TWO THOUSAND AND TWENTY ONE"
:PRESENT:
THE HONOURABLE SRI JUSTICE M.VENKATA RAMANA

1A No. 1 OF 2021 So
IN
AS NO: 42 OF 2021

 

Between:

1. Narayana Veera Venkata Nagalakshmi Manga Tayaru, W/o Suryanarayana,
Hindu, Female, Aged 55 years, House wife, R/o Ganapavaram, Ganapavaram
Mandal, West Godavari District.,

2. Narayana Lakshmi Annapurna, D/o. Suryanarayana, Hindu, Female, Aged 26
years, House wife, R/o Ganapavaram, Ganapavaram Mandal, West Godavari
District.

.. .Petitioners/Appellants
Defendants.
AND

Narayana Chalamayya, S/o. Suryanarayana, Hindu, Male, aged 51 years,
Business, R/ 0. Ganapavaram, Ganapavaram Mandal, W.G. Dist.,

..Respondent/Respondent
Plaintiff

Q
Counsel for the Petitioners: C VENKAIAH
Counsel for the Respondent: ---

- Petition under Section 151 CPC praying that in the circumstances stated in the
affidavit filed in support of the petition, the High Court may be pleased to grant stay of
operation of Decree and Judgment Dt. 11.08.2020 (Eleventh Day of August, Two
Thousand and Twenty) and passed in O.S.No.72/2013 on the file of First Additional
District Judges' Court, Eluru, W.G.Dist, as far as preliminarily decreeing the suit in part
directing us to pay value of 1/3 rd share 500sq. yds site of the item No. 1 of the plaint
schedule property is concerned, pending disposal of AS No. 42 of 2021, on the file of
the High Court.

The court while directing issue of notice to the Respondents herein to show
cause as to why this application should not be complied with, made the following
order.(The receipt of this order will be deemed to be the receipt of notice in the case).
The Court made the following
ORDER:

"The Trial Court is directed to proceed with Final Decree proceedings but shall not pass Final Decree until further orders." - ~~

Sd/-P.VenkataRamana. TRUE COPY// = DEPUTY REGISTRAR Qa) To, ! SECTION OFFICER

The First Additional District Judges! Court, (Gru, W.G _Disffict.

2. Narayana Chalamayya, S/o. Suryanarayana, R/o. Ganapavaram, Ganapavaram Mandal, W.G. Dist.,( By RPAD)

One CC to Sri. C Venkaiah Advocate [OPUC]

4. One spare copy

--_

&

PR

HIGH COURT

MRS paTeD:24/o2re6e1

ORDER

1A No. 1 OF 2021 IN AS NO: 42 OF 2021

DIRECTION L

oa = a a Us .

13 Seat! L cede

ones

27 FEB 2021

TFs

wi wt /s

 
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