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Jumma Mosque Ichapuram ... vs Ichapuram Municpality ...
2021 Latest Caselaw 1104 AP

Citation : 2021 Latest Caselaw 1104 AP
Judgement Date : 23 February, 2021

Andhra Pradesh High Court - Amravati

Jumma Mosque Ichapuram ... vs Ichapuram Municpality ... on 23 February, 2021

Bench: B Krishna Mohan

      HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

              SECOND APPEAL No.558 of 2000


JUDGMENT:

It is represented by the learned counsel for the appellants

that the matter has become infructuous.

Recording the said submission, the Second Appeal is

dismissed as infructuous. There shall be no order as to costs.

As a sequel thereto, miscellaneous petitions, if any,

pending in the Second Appeal shall stand closed.

________________________ B. KRISHNA MOHAN, J

Date: 23-02-2021 TM HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

Second Appeal No.558 of 2000

Dated: 23.02.2021

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