Citation : 2021 Latest Caselaw 1102 AP
Judgement Date : 23 February, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA#€ A835
TUESDAY, THE TWENTY THIRD DAY OF FEBRUARY, /
TWO THOUSAND AND TWENTY ONE [s A
:PRESENT: {
THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN
SECOND APPEAL NO: 305 OF 2020 |
Between:
Gopu Surya Nagamma, W/o. Venkata Narasimhudu, aged 57 years, Occ.House Wife,
R/o.Alamuru Village,Rudravaram Mandal, Kurnool! District.
Appellant
AND
Muddam Sanjeeva, S/o. Late Narayana, aged 63 years,Occ.Agriculture, R/o.Chitrenipalle
Village, Rudravaram Mandal, Kurnool District.
Respondent
Second Appeal under Section 100 CPC against the order dated Pleased to allow the
Second Appeal by setting side the judgment and Decree dated.03-03-2020, made in A.S.No 33 of
2019, on the file of the V Additional District Judge, Allagadda, Kurnool District conforming the
judgment and decree dated. 04-09-2018, made in O.S.No.84 of 2013, on the file of the Senior
Civil Judge, Allagadda, Kurnool District.
IA NO: 1 OF 2020
Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in
support of the petition, the High Court may be pleased to grant interim stay of all further
proceedings against the judgment and decree dated 03-03-2020 made in A.S.No. 33 of 2019, on
the file of V Additional District Judge, Allagadda, pending disposal of the second appeal in the
interest of justice, pending disposal of SA 305 of 2020, on the file of the High Court.
The Appeal coming on for hearing, upon perusing the Petition and the affidavit filed in
support thereof and the order of the High Court order dated 04.01.2021 made herein and upon
hearing the arguments of Sri Challa Sivasankar, Advocate for the Appellant, and the Court made
the following:
ORDER
"None appears for the respondent.
Interim order granted earlier by this Court on 04.01.2021 is extended by another six (6) weeks.
Post the matter on 23.03.2021."
SD/- CH.V.SUBHRAMANYA SARMA ASSISTANT REGISTRAR /TRUE COPY//
For ASSISTANT EGISTRAR
To,
The V Additional District Judge, Allagadda, Kurnool District, A.P.
The Senior Civil Judge, Allagadda, Kurnool District, A.P.
Muddam Sanjeeva, , S/o. Late Narayana, aged 63 years,Occ.Agriculture, R/o.Chitrenipalle Village, Rudravaram Mandal, Kurnool District. (by RPAD)
4. One CC to Sri Challa Sivasankar, Advocate [OPUC]
5. One spare copy
weno
MSR
HIGH COURT
BKMJ
DATED:23/02/2021
NOTE : POST THE MATTER ON 23.03.2021.
ORDER SA.NO.305 OF 2020 JE IND Z we ZEo Cc FONG fe ove? & a fx Oo ' HO be! mR EXTENSION OF INTERIM ORDER Wo 1 MAR 2n
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