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Galla Srinviasa Rao vs M/S.Patil Aqua Products Pvt Ltd
2021 Latest Caselaw 1101 AP

Citation : 2021 Latest Caselaw 1101 AP
Judgement Date : 23 February, 2021

Andhra Pradesh High Court - Amravati

Galla Srinviasa Rao vs M/S.Patil Aqua Products Pvt Ltd on 23 February, 2021

Bench: M.Venkata Ramana

          THE HON'BLE SRI JUSTICE M.VENKATA RAMANA

                    APPEAL SUIT No.201 of 2011


JUDGMENT:

It is represented by learned counsel for the appellant, Sri

Madhava Rao Nalluri, that this matter is adjusted outside the Court

and requests permission to withdraw the appeal.

2. Permission is granted.

3. Therefore, this appeal is dismissed as withdrawn. No costs.

4. Interim orders granted earlier if any, stand vacated.

5. Miscellaneous applications pending if any, shall stand closed.

_____________________ M.VENKATA RAMANA, J Date: 23.02.2021 Pab

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