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Singampalli Sanyasirao, Modi ... vs Modi Ramayamma,
2021 Latest Caselaw 1017 AP

Citation : 2021 Latest Caselaw 1017 AP
Judgement Date : 19 February, 2021

Andhra Pradesh High Court - Amravati

Singampalli Sanyasirao, Modi ... vs Modi Ramayamma, on 19 February, 2021

Bench: B Krishna Mohan

      HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

               SECOND APPEAL No.867 of 2017


JUDGMENT:

There is no representation on behalf of the appellant on

several adjournments i.e., on 22.01.2021, 05.02.2021 and

12.02.2021. Hence, it is posted to today under the caption 'for

dismissal'. Even today also, when the matter is called through

video conference, there is no representation on behalf of the

appellant.

Hence, the Second Appeal is dismissed for default. There

shall be no order as to costs.

As a sequel thereto, miscellaneous petitions, if any,

pending in the Second Appeal shall stand closed.

________________________ B. KRISHNA MOHAN, J

Date: 19-02-2021 TM HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

Second Appeal No.867 of 2017

Dated: 19.02.2021

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